Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Vigilance Investigation Cadre Rules, 2012 6. Qualifications. - The minimum qualification for both these posts shall be as per rule-7 and rule-9 respectively.
