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[Cites 0, Cited by 0] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(13) in Rajasthan Factories Rules, 1951

(13)Training of Operators.— No person shall be assigned any task connected with operation of any oven or drier unless he has completed 18 years of age and he is properly trained in the manner as prescribed by the Chief Inspector.