Section 1 in The Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997
1.
/15(23) 94-CDP. - In exercise of the powers conferred by sub-section (2) of section 237 of the Goa Panchayat Raj Act, 1994 (Goa Act 14 of 1994), the Governor of Goa hereby makes the following rules, namely:-Part-I Preliminary
