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[Cites 30, Cited by 0]

Central Administrative Tribunal - Delhi

Ram Pher Yadav vs M/O Railways on 22 January, 2018

  1                OA No.3476/2013 and connected OAs


   CENTRAL ADMINISTRATIVE TRIBUNAL
      PRINCIPAL BENCH: NEW DELHI

           (1) O.A. 3476/2013
MA Nos. 1016/2016, 395/2015, 2042/2016,
 2660/2013, 2659/2013 and 2662/2013

                     With

             (2) O.A No.1545/2015
              MA No. 1389/2015

              (3) OA No.683/2016
                M.A. No.674/2016

                (4) OA 703/2016
      M.A. Nos. 1088/2017 and 698/2016

             (5) OA No.1219/2016
      M.A. Nos.1288/2017, 1214/2016 and
                  1215/2016

              (6) OA No.742/2015
               M.A. No.614/2015

             (7) OA No.1453/2015
               MA No.1311/2015

          (8) OA No.1984/2015
MA Nos.2255/2016, 2247/2016, 1789/2015
              and 1557/2016

           (9) O.A. No.2116/2015
M.A. Nos.2878/2015, 1898/2017, 1898/2015,
         1997/2015 and 3192/2015

          (10) O.A. No.3264/2015
M.A. Nos.2887/2015, 2888/2015, 949/2017
               and 3444/2015

             (11) OA No.3279/2015
      M.A. Nos. 2903/2015, 2904/2015 and
                   1287/2017

             (12) OA No.3774/2015
      M.A. Nos. 3432/2015 and 2307/2017

           (13) O.A. No. 3896/2015
    2                OA No.3476/2013 and connected OAs


       M.A. Nos.3557/2015, 3558/2015 and
                   799/2015

              (14) O.A. No.3897/2015
       M.A. Nos. 3559/2015, 3560/2015 and
                    1270/2017

              (15) O.A. No.3999/2015
        M.A. No.3658/2015 and 2621/2017

             (16) O.A. No.4185/2015
       M.A. Nos. 3800/2015 and 2828/2017

              (17) OA No.4392/2015
       M.A. Nos. 2369/2017 and 4016/2015

             (18) O.A. No.4400/2015
       M.A. Nos.4019/2015 and 4020/2015

            (19) O.A. Nos. 4683/2015
               M.A. No.2652/2017

             (20) O.A. No.2128/2014
               M.A. No. 397/2015

              (21) O.A. No.2945/2014
        M.A. Nos.2525/2014 and 396/2015

             (22) O.A. No.3193/2014
                M.A. No.408/2015

           (23) O.A. No.4158/2013
 M.A. Nos. 400/2015, 3169/2013, 643/2014
                and 3168/2013

             (24)O.A. No.1848/2015
               M.A. No.1668/2015

             (25) O.A. No.2436/2015
       M.A. Nos. 2169/2015 and 2170/2015

             (26) O.A. No.3694/2015
       M.A. Nos. 2636/2017 and 3337/2015

             (27) O.A. No.3895/2015

           (28) O.A. No.450/2016
M.A. Nos.1271/2017, 429/2016 and 430/2016
          3               OA No.3476/2013 and connected OAs



                   (29) O.A. No.547/2016
                     M.A. No.2540/2016

                   (30) O.A. No.663/2016
                     M.A. No.649/2016

                  (31) O.A. No.3612/2015
                    M.A. No.2630/2017

                   (32) O.A. No.681/2014
                     M.A. No.3505/2016

                    (33) OA No.789/2014
             M.A. Nos. 696/2014 and 3583/2016

                    (34) OA No.646/2014
             M.A. Nos.3717/2016 and 547/2014

                   (35) OA No.811/2014

                  (36) O.A. No.2024/2014

                  (37) O.A. No.2290/2014

                  (38) O.A. No. 4209/2015

                   (39) O.A. No.1525/2016
             M.A. Nos.1509/2016 and 1510/2016

                  (40) O.A. No.1976/2016
                    M.A. No.1929/2016

                      (41) 3270/2016

                                 Reserved On:10.01.2018
                               Pronounced on:22.01.2018

      Hon'ble Mr. V. Ajay Kumar, Member (J)
      Hon'ble Ms. Nita Chowdhury, Member (A)


(1)   OA No.3476/2013

1.    Ram Pher Yadav
      S/o Shri Chedi Lal Yadav,
      Jind.
          4                    OA No.3476/2013 and connected OAs


2.    Prem Singh
      S/o Shri Giani Ram,
      Jind.

3.    Rameshwar Dayal,
      S/o Shri Harsaroop,
      SSB.

4.    Kalap Nath Singh
      S/o Shri Ltta Singh,
      Tughlakabad.

5.    Kali Ram
      S/o Shri Lekhi Ram,
      Panipat.

6.    Satish Chand
      S/o Shri Sresh Chand Mishra
      SSB.

7.    Mohan Singh Bisht
      S/o Shri Kanwar Singh Bisht,
      Ghaziabad.

8.    Lal Man Rana,
      S/o Shri Ganga Ram Rana,
      Tughlakabad.

9.    Karan Singh
      S/o Shri Man Singh,
      Jind.

10.   Santbir
      S/o Shri Harbir Singh
      Ghaziabad.

11.   Hundi Lal
      S/o Shri Guljari Lal,
      Ghaziabad.

12.   Pradeep Kumar
      S/o Shri J.R.S.,
      ROK.

13.   Nirmal Singh
      S/o Shri Jagan Nath Prasad,
      JHI.
          5                   OA No.3476/2013 and connected OAs


14.   Siri Kishan
      S/o Shri Sat Narain,
      JHI.

15.   Sat Pal Singh
      S/o Shri Chander Singh,
      JHI.                                               ..Applicants

(By Advocate: Mrs. Meenu Mainee)

                            Versus

Union of India through

1.    The Secretary,
      Railway Board,
      Ministry of Railway,
      Rail Bhawan,
      Raisina Road,
      New Delhi.

2.    General Manager,
      Northern Railway,
      Baroda House,
      New Delhi.

3.    Divisional Railway Manager,
      Northern Railway,
      State Entry Road,
      New Delhi.

4.    Raj Kumar
      S/o Shri Hardeva,
      Loco Pilot (Goods),
      Ghaziabad.

5.    Raj Kumar Kardam
      S/o Shri H.K. Kardam
      Loco Pilot (Goods),
      Northern Railway,
      Ghaziabad.

6.    Mannu Ram Meena
      S/o Shri Bhoria Ram Meena
      Loco Pilot (Goods),
         6                OA No.3476/2013 and connected OAs


     Northern Railway,
     Tughlakabad.                       .....Respondents


(By Advocate:Shri Shaildenra Tiwary, Shri Subodh
Kaushik for Shri V.S.R. Krishna and Shri Gaya
Prasad).

(2) OA No.1545/2015

1.   Shri Surat Singh
     Age-37 years
     S/o Shri Sish Ram
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o 357-B Railway Colony
     Rewari, Haryana.

2.   Shri Rajender Singh
     Age-56 years
     S/o Shri Dhani Ram
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o M-138, Railway Colony
     Rewari, Haryana.

3.   Shri Yudhister Kumar
     Age-42 years
     S/o Shri Sajjan Singh
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o 357-A Railway Colony
     Rewari, Haryana.

4.   Shri Rama Nand
     Age-57 years
     S/o Shri Maram
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o Vill & Post Gurha
         7                OA No.3476/2013 and connected OAs


     Rewari, Haryana.

5.   Shri Pawan Kumar Sharma
     Age-52 years
     S/o Shri Maman Chand Sharma
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o 597/17 B Krishna Nagar
     Hissar, Haryana.

6.   Shri Vikaram Singh
     Age-42 years
     S/o Shri Jagdish Singh
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o Vill & Post Khagra Rewari,
     Haryana.

7.   Shri Satya Narayan
     Age-51 years
     S/o Shri Puran Chand
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o 286 Gulabi Bagh,
     Rewari, Haryana.

8.   Shri Suresh Kumar
     Age-36 years
     S/o Shri Kadam Singh
     Guard (Goods)
     Under Station Supdt.
     North-Western Railway Rewari
     R/o T-27-B Railway Colony
     Hisar, Haryana.

9.   Shri Pawan Kumar
     Age-54 years
     S/o Shri Ram Lal
     Guard (Goods)
         8              OA No.3476/2013 and connected OAs


    Under Station Supdt.
    North-Western Railway Rewari
    R/o 128-B Railway Colony
    Hisar, Haryana.

10. Shri Pawan Kumar
    Age-55 years
    S/o Shri Dhanraj
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o M-1246, Durga Colony,
    Hissar, Haryana.

11. Shri Sarvan Lal
    Age-50 years
    S/o Shri Radhakishan
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o T-27-F Railway Colony,
    Hissar, Haryana.

12. Shri Mangal Singh
    Age-55 years
    S/o Shri Sher Singh
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o Vill & Post Gurha Sirsa,
    Haryana.

13. Shri Nanak Chand
    Age-52 years
    S/o Shri Dhmmar Singh
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o 121-E Railway Colony
    Hissar, Haryana.

14. Shri Kundan Lal
         9              OA No.3476/2013 and connected OAs


    Age-59 years
    S/o Shri Late Ghamandi Lal
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o Vill & Post Roop Ghar,
    Bhiwani, Haryana.

15. Shri Suresh Lal
    Age-57 years
    S/o Shri Late Manohar Lal
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o 302/14 Railway Colony
    Hissar, Haryana.

16. Shri Meer Singh
    Age-52 years
    S/o Shri Maturam
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o 54-A Railway Colony
    Rewari, Haryana.

17. Shri Ram Avtar
    Age-58 years
    S/o Shri Satyamurty
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
    R/o Vill & Post Roop Ghar,
    Bhiwani, Haryana.

18. Shri Narender
    Age-58 years
    S/o Shri Ganpat Ram
    Guard (Goods)
    Under Station Supdt.
    North-Western Railway Rewari
          10                OA No.3476/2013 and connected OAs


      R/o Vill & Post Gurbaan,
      Rewari, Haryana.                         .. Applicants

(By Advocate: Mrs. Meenu Mainee)

                           Versus

Union of India : Through

1.    Secretary,
      Railway Board,
      Ministry of Railways,
      Rail Bhawan, New Delhi.

2.    General Manager,
      North Western Railway,
      Head Office near Jawahar
      Circle Rajasthan-302017.

3.    Divisional Railway Manager
      North Western Railway
      DRM Office, Rajasthan.

4.    Shri Suresh Kumar
      Sr.Goods Guard Rewari.

5.    Shri Bhoom Singh Meena
      Passenger Guard,
      Hanumangarh.

6.    Shri Tanjeev Indora
      Passenger Guard Hissar,
      Haryana.                                 .. Respondents

(By Advocate:Shri Shailendra Tiwary)


(3)   OA No.683/2016

Jaspal Singh
Aged 59 years
S/o Pritam Singh,
Tech Grade-I,
          11               OA No.3476/2013 and connected OAs


Office of Sr DEE TRS ELS
Northern Railway,
Ludhiana
R/o 2312/5, Fauji Mohalla
Indra Nagar, Ludhiana.                               ... Applicant


(By Advocate: Mrs. Meenu Mainee)

                          Versus

Union of India through

1.    Secretary,
      Railway Board, Ministry of Railways,
      Rail Bhawan, New Delhi.

2.    General Manager,
      Northern Railway,
      Baroda House, New Delhi.

3.    Divisional Railway Manager,
      Northern Railway, Ferozpur.             ... Respondents

(By Advocate:Shri Anil Kumar Shrivastava)

(4)   OA No.703/2016

1.    Shri Kulvinder Singh
      Aged 53 years,
      S/o Shri Bhag Singh
      Enquiry-cum-Reservation Supervisor,
      Northern Railway,
      Under Station Superintendent Subzi Mandi,
      Delhi.

2.    Shri M.P.Tripathi,
      Aged 56 years,
      S/o Shri Y.N.Tripathi,
      Enquiry-cum-Reservation Supervisor,
      Northern Railway,
      O/o CCM/PM 1RCA,
      New Delhi.

3.    D.K.Sharma,
      Aged 58 years,
      S/o R.R.Sharma,
      Enquiry-cum-Reservation Supervisor,
         12               OA No.3476/2013 and connected OAs


     Northern Railway,
     O/o CCM/PM 1RCA,
     New Delhi.

4.   Shri Vijay Shanker Pandey,
     Aged 56 years,
     LT Shri RS Pandey
     Enquiry-cum-Reservation Supervisor,
     Northern Railway,
     O/o CCM/PM 1RCA,
     New Delhi.

5.   Shri Avdesh Kumar,
     Aged 56 years,
     S/o Shri Baijoo Prasad,
     Enquiry-cum-Reservation Supervisor,
     Northern Railway,
     O/o CCM/PM 1RCA,
     New Delhi.                        ... Applicants

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     State Entry Road, New Delhi.

4.   Smt. Indira Tirkey
     W/o Shri K.Tirkey
     Enquiry-cum-Reservation Supervisor,
     Under Divisional Railway Manager,
     Northern Railway,
     New Delhi.

5.   Ram Singh Meena
         13               OA No.3476/2013 and connected OAs


     S/o M.L.Meena,
     Enquiry-cum-Reservation Supervisor,
     Under Divisional Railway Manager,
     Northern Railway,
     New Delhi.

6.   Tsewang Rigzvi,
     s/o Shri Angroop
     Enquiry-cum-Reservation Supervisor,
     Under Divisional Railway Manager,
     Northern Railway,
     New Delhi.

7.   Angdui
     s/o Shri Dorji
     Enquiry-cum-Reservation Supervisor,
     Under Divisional Railway Manager,
     Northern Railway,
     New Delhi.

8.   Mukesh Kumar
     S/o Shri Chhotey Lal
     Enquiry-cum-Reservation Supervisor,
     Under Divisional Railway Manager,
     Northern Railway,
     New Delhi.                         ...Respondnets

(By Advocate: Shri Amit Kumar for official respondents and
Shri Gaya Prasad for private respondents)

(5) OA No.1219/2016

1.   Shri Gopal Dass
     Aged 58 years
     S/o Sh. Gauri Shankar,
     Loco Pilot (Passenger)
     Under Divisional Railway Manager,
     Ambala
     R/o Gali No.4, Wills Nagar,
     Galira Road, Saharanpur.

2.   Vinod Kumar
     Aged 53 years
     S/o Sh. Vishan Dass
     Loco Pilot (Passenger)
     Under Divisional Railway Manager,
     Ambala
         14               OA No.3476/2013 and connected OAs


     R/o Bhagat Vatika, Near ITC Loading Gate,
     Saharanpur.

3.   Sarat Singh
     Aged 51 years,
     S/o Khem Singh,
     Loco Pilot (Passenger)
     Under Divisional Railway Manager,
     Ambala
     R/o 488/B II Storey, Railway Colony,
     Saharanpur.

4.   Jaswant Masih
     Aged 58 years,
     S/o Yusuf Masih,
     Loco Pilot (Passenger)
     Under Divisional Railway Manager,
     Ambala
     R/o 140/A, Railway Colony,
     Ambala, Haryana.

5.   Salik Ram,
     Aged 50 years,
     S/o Vindhyadin,
     Loco Pilot (Passenger)
     Under Divisional Railway Manager,
     Ambala
     R/o 90/G, Railway Colony,
     Near Gurdwara, Ambala Cantt.

6.   Surinder Kumar,
     Age 54 years
     S/o Tarsem Singh,
     Loco Pilot (Passenger)
     Under Divisional Railway Manager,
     Ambala
     R/o 2, Nisat Bagh-D, Amabla Cantt.,
     Haryana.                           ... Applicants

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways, Rail Bhawan, New Delhi.
         15                OA No.3476/2013 and connected OAs



2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     DRM Office, Ambala Cantt.

4.   Pritam Singh
     s/o N.R.
     Loco Pilot (Passenger)
     Saharanpur

5.   Guljar Singh
     S/o M.S.
     Loco Pilot (Passenger),
     Ambala.

6.   Mishri Lal
     S/o GR
     Loco Pilot (Passenger),
     Saharanpur.

7.   Ram Lal
     S/o P.R.
     Loco Pilot (Passenger),
     Ambala.

8.   Bhanwar Singh Meena
     S/o P.S.
     Loco Pilot (Passenger),
     Saharanpur.

9.   Patrick Minz,
     s/o AM
     Loco Pilot (Passenger),
     Ambala.                                  ... Respondents

(Respondents No.4 to 9 to be served through
DRM Ambala Cantt.)

(By Advocate: Shri Anil Kumar Shrivastava)
          16                OA No.3476/2013 and connected OAs


(6)   OA No.742/2015

Shri Ranvir Singh
Aged 60 years,
S/o Shri Satpal Singh,
Junior Engineer Grade-I,
Working under Signal Workshop,
Northern Railway, Ghaziabad
R/o B-224, H.I.G. Nand Gram
Ghaziabad.                                     ... Applicant

(By Advocate: Mrs. Meenu Mainee)

                             Versus

Union of India through

1.    The Secretary,
      Railway Board,
      Ministry of Railways,
      Rail Bhawan, Raisina Road, New Delhi-110001.

2.    Chief Personnel Officer,
      Northern Railway,
      Baroda House,
      New Delhi.

3.    Chief Workshop Manager,
      Signal Workshop
      Northern Railway,
      Ghaziabad.

4.    Shri Sri Ram
      Senior Section Engineer,
      Working under Signal Workshop
      Northern Railway,
      Ghaziabad.                               ... Respondents

(By Advocate: Shri Shailendra Tiwary)

(7) OA No.1453/2015


1.    Neelabh Saxena,
      Age-39 years,
      S/o Sh. B.S. Saxena,
      Loco Pilot (Goods),
      Under DRM Bikaner,
         17                 OA No.3476/2013 and connected OAs


     R/o-11/530, M.P.Nagar,
     Bikaner, Rajasthan.

2.   Shabhe Ram Teli,
     Age-41 years,
     S/o Sh. Mohan Lal,
     Loco Pilot (Goods),
     Under DRM Bikaner,
     R/o Railway Colony, Sadar Bazar,
     Hurda Dist.Rajasthan.

3.   Pawan Kumar Yadav,
     Age 47 years,
     S/o Sh. Jitemal Yadav,
     Loco Pilot (Goods),
     Under DRM Bikaner,
     R/o Railway Colony Vivek Vihar,
     Lal Ghar, Rajasthan.

4.   Ajay Kumar Sharma,
     Age-36 years,
     S/o Sh. Late Banwari,
     Loco Pilot (Goods),
     Under DRM Bikaner,
     R/o Railway Colony, Chutia Kunwa,
     Bikaner, Rajasthan.

5.   Rajesh Pilania,
     Age-29 years,
     S/o Sh. Bharat Singh,
     Loco Pilot (Goods),
     Under DRM Bikaner,
     R/o-19/20, Railway Colony,
     Rampura Basti Bikaner,
     Rajasthan.

6.   Manak Lal,
     Age-30 years,
     S/o Sh.Mula Ram,
     Loco Pilot (Goods),
     Under DRM Bikaner,
     R/o Railway Colony,
     Rani Bazar, Bikaner, Rajasthan.

7.   Imran Khan,
     Age-33 years,
     S/o Sh.Ali Khan,
     Loco Pilot (Goods),
          18               OA No.3476/2013 and connected OAs


      Under DRM Bikaner,
      R/o-24 Railway Colony,
      Rampura Basti, Bikaner,
      Rajasthan.

8.    Shyam Sunder Swami,
      Age-44 years,
      S/o Sh. Babu Lal,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o Railway Colony, Vivek Nagar,
      Lal Ghar, Rajasthan.

9.    Sanjay Kumar Prajapti,
      Age 42 years,
      S/o Sh. Surja Ram,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o Railway Colony,
      Near Hanuman Mandir, Bikaner,
      Rajasthan.

10.   Rijwan Ahmad,
      Age 32 years,
      S/o Shri Mahbub Alam,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o-1/K/16 Railway Colony,
      Pawan Puri, Bikaner,
      Rajasthan.

11.   Satish Chand,
      Age 56 years,
      S/o Shri Tulsi Ram Mishra,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o Railway Colony, Rani Bazar,
      Bikaner, Rajasthan.

12.   Jai Bhagwan Singh,
      Age 56 years,
      S/o Shri Lal Singh,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o Rani Bazar Bast,
      Bikaner, Rajasthan.

13.   Ram Kumar Verma,
          19              OA No.3476/2013 and connected OAs


      Age-36 years,
      S/o Shri Baktu Ram Verma,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o -1/KA-13, Pawan Puri Bikaner,
      Rajasthan.

14.   Ravinder Kumar Solanki,
      Age-42 years,
      S/o Shri Ram Lal Solanki,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o -Railway Colony,
      Chand Mal Park Bikaner,
      Rajasthan.

15.   Pradeep Kumar,
      Age-37 years,
      S/o Shri Hira Lal Prasad,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o 17-B Railway Colony Bikaner,
      Rajasthan.

16.   Dilip Kumar,
      Age 32 years,
      S/o Shri Pasupat Nath Prasad,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o 121-B Railway Colony,
      Hanuman Mandir Bikaner,
      Rajasthan.

17.   Bhanwar Singh,
      Age 35 years,
      S/o Shri Chhtar Singh,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o 4/352, M.P. Railway Colony,
      Pawan Puri, Bikaner.

18.   Vijay Kumar,
      Age 38 years,
      S/o Shri Ram Narayan Mishtri,
      Loco Pilot (Goods),
      Under DRM Bikaner,
      R/o 2/13, Pawan Puri, Bikaner,
      Rajasthan.
          20               OA No.3476/2013 and connected OAs



19.   Ashish Ghosh,
      Age 38 years,
      S/o Shri Khagender Nath Ghosh,
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o 1/KA-14, Pawan Puri Bikaner,
      Rajasthan.

20.   Chandrakant Kumar,
      Age 30 years
      S/o Shri Naresh Prasad,
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o-Rani Bazar Bast Bikaner,
      Rajasthan.

21.   Deepak Kumar Tiwari,
      Age 46 years,
      S/o Shri Amar Chand Tiwari,
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o-B-2/128 Railway Colony,
      Bikaner, Rajasthan.

22.   Mritunjay Kumar Singh,
      Age 37 years,
      S/o Shri Vinay Krishan Prasad,
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o-121-C, Railway Colony,
      Hanuman Mandir, Bikaner,
      Rajasthan.

23.   Bhupender Kumar Yadav,
      Age 43 years
      S/o Shri Jay Lal Ram Yadav
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o H.No.68, Near Hanuman Nagar,
      Bikaner, Rajasthan.

24.   Umesh Kumar Sharma,
      Age 47 years,
      S/o Shri Late Yej Raj Sharma,
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o-L-47-E, Railway Colony,
          21               OA No.3476/2013 and connected OAs


      Hishar, Haryana.

25.   Ramesh Sahani,
      Age 34 years,
      S/o Shri Upender Sahani,
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o Railway Colony,
      Rani Bazar, Bikaner, Rajasthan.

26.   Shiv Kumar,
      Age 37 years,
      S/o Shri Om Pr akash,
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o 180-B-1, Manohar Colony,
      Patel Nagar, Hisar.

27.   Rakesh Kumar,
      Age 32 years
      S/o Shri Prem Pal Singh
      Loco Pilot (Goods)
      Under DRM Bikaner
      R/o 1559-A, Motipura,
      Patej Hisar, Haryana.

28.   Upendra Sharma,
      Age 34 years,
      S/o Shri Bikaram Sharma
      Loco Pilot (Goods)
      Under DRM Bikaner,
      R/o 144-C.B.R. Railway Colony,
      Hisar, Haryana.

29.   Sanjay Kumar Gupta,
      Age 37 years,
      S/o Shri Shyma Bihari Gupta
      Loco Pilot (Goods)
      Under DRM Bikaner,
      R/o H.No.25 Ekta Nagar,
      Hisar, Haryana.

30.   Nirmal Jain,
      Age 36 years,
      S/o Shri Sikander Chand Jain,
      Loco Pilot (Goods)
      Under DRM Bikaner,
      R/o-2 Vikash Nagar, Gorgon.
          22                   OA No.3476/2013 and connected OAs



31.   Jitender Yadav,
      Age 32 years
      S/o Shri Balbir Singh,
      Loco Pilot (Goods)
      Under DRM Bikaner,
      R/o H.No-2 Vikash Nagar,
      Gali No.4, Gorgon.

32.   Amit Kumar Yadav,
      Age 32 years,
      S/o Shri K.C. Yadav,
      Loco Pilot (Goods)
      Under DRM Bikaner,
      R/o H.No.4, Vikash Nagar,
      Rewari, Haryana.                            .. Applicants

(By Advocate: Mrs. Meenu Mainee)

                              Versus

Union of India: Through

1.    Secretary,
      Railway Board,
      Ministry of Railways,
      Rail Bhawan, New Delhi.

2.    General Manager,
      North Western Railway, Bikaner.

3.    Divisional Railway Manager,
      North Western Railway,
      DRM Office, Bikaner.

4.    Dhram Veer,
      S/o Shri Hari Ram,
      Loco Pilot (Goods) Hissar, Haryana.

5.    Sunil Kumar Bedwal,
      S/o Shri Ram Prasad,
      Loco Pilot (Goods), Railway Station,
      Hanumangarh.

6.    Ram Phool Kasotiya,
      S/o Shri Kharati Lal,
          23                OA No.3476/2013 and connected OAs


      Loco Pilot (Goods), Hissar,
      Haryana.                                 .. Respondents

(By Advocate: Shri Shailendra Tiwary for the official
respondents and Shri Gaya Prasad for the private
respondents)

(8)   OA No.1984/2015

1.    Shri Divya Prakash
      Aged 35 years,
      S/o Shri Sachidanand Sinha,
      Junior Engineer (P Way),
      Under DRM Allahabad,
      R/o 681, Railway Colony, Tundla.

2.    Shri Anup Vishwakarma,
      Aged 33 years,
      S/o Shri Kashi Prasad
      Junior Engineer (P Way),
      Under DRM Allahabad,
      R/o 13A, Railway Colony, Sarsaul Kanpur.

3.    Shri Chander Mani Panday
      Aged 39 years
      S/o Late Shri Suresh Ji Panday
      Junior Engineer (P Way),
      Under DRM Allahabad,
      R/o 18-B, Railway Colony, Bharthana Etawah.

4.    Shri Rakesh Kumar
      Aged 39 years
      S/o Shri Late Maheshwar Prasad Sinha,
      Junior Engineer (P Way),
      Under DRM Allahabad,
      R/o 44/A, Railway Colony, Vindhyachal Mirzapur.

5.    Shri Mukesh Kumar
      Aged 36 years,
      S/o Shri Sankar Singh
      Junior Engineer (P Way),
      Under DRM Allahabad,
      R/o 681, Railway Colony, Tundla.

6.    Shri Ambrish
      Aged 38 years,
      S/o Shri Bhuvneshwar Ojha,
      Junior Engineer (P Way),
          24                OA No.3476/2013 and connected OAs


      Under DRM Allahabad,
      R/o Maheshwar Colony, Ram Nagar,
      Vanarashi.                       ... Applicants

(By Advocate: Mrs. Meenu Mainee)

                           Versus

Union of India through

1.    Secretary,
      Railway Board,
      Ministry of Railways,
      Rail Bhawan, New Delhi.

2.    General Manager,
      North Central Railway,
      Allahabad.

3.    Divisional Railway Manager,
      North Central Railway,
      Allahabad.

4.    Kishore Lal
      S/o Shri Sewa Ram
      JE (P-Way)
      Railway Station, Sansi.

5.    Shashi Prakash Meena,
      s/o Shri Om Prakash Meena
      JE (P-Way),
      Railway Station, Shikohabad.             ... Respondents

(By Advocate: Shri Anil Kumar Shrivasta)

(9)   OA No.2116/2015

1.    Shri Rajesh Kumar,
      Aged 32 years,
      S/o Shri Shiv Balak Prasad,
      Loco Pilot (Shunter),
      Under Sr Section Engineer (Loco),
      Northern Railway Bathinda
      R/o 274/B, Railway Colony, Bathinda.

2.    Shri Amrit Lal,
      Age 40 years
      S/o Shi Ganga Vasi
         25               OA No.3476/2013 and connected OAs


     Loco Pilot (Shunter)
     Under Sr. Section Engineer (Loco)
     Northern Railway Ambala Cantt.
     R/o 340/11, Railway Colony,
     Ambala Cantt.                                  .. Applicants

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     Ambala Cantt.

4.   Shri Sher Singh,
     S/o Shri S.P.Meena
     Under Sr Section Engineer (Loco),
     Northern Railway,
     Ambala Cantt.

5.   Shri Bahgwan Das Meena
     S/o Shri Ramchandra Meena
     Age 26 years
     R/o 458/c,
     Near Phokhar Mal Di Canteen,
     Railway Colony,
     Bhatinda,
     Punjab-15001
     Presently working as Clerical
     Staff.                               ... Respondents

(By Advocate: Shri Kripa Shankar Prasad for respondent
No.1 to 3 and Ms. Vishakha for Shri Amit Anand Tiwari for
respondent No.4 & 5)
         26                   OA No.3476/2013 and connected OAs


(10) OA No.3264/2015

1.   Virpal Singh
     Age 28 years
     S/o Kirpal Singh
     Health & Malaria Inspector
     Office of CHI
     Hazrat Nizamudin
     Railway Station,
     Under DRM Northern Railway,
     New Delhi
     R/o H.No.2, Gali No.1, Nangli Razapur,
     Nizamuddin, New Delhi.

2.   Sunil Siwach
     Age 34 years
     S/o Karan Singh
     Health & Malaria Inspector
     Office of CHI
     Jind Junction
     Under DRM Northern Railway,
     New Delhi
     R/o Seman, Teh Manahi District
     Rohtak.                                    ....Applicants

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan,
     New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     State Entry Road,
     New Delhi.

4.   Ramesh Chand Meena
         27                  OA No.3476/2013 and connected OAs


     S/o S.L. Meena
     Health and Malaria Inspector,
     Northern Railway,
     New Delhi.

5.   Ashish Singh
     S/o Mohinder Singh
     Health and Malaria Inspector,
     Northern Railway,
     New Delhi.                             ...Respondents

(By Advocate: Shri Kripa Shankar Prasad for
respondents 1 to 3 and Shri Gaya Prasad for
Respondent No.5)

(11) OA No.3279/2015

1.   Shri Ram Kumar
     Age 60 years
     S/o Shri Bhagwat Swarup
     Ex-Technician Grade-I (Signals)/RE
     Ambala
     Under Northern Railway,
     Divisional Railway Manager's Office,
     Ambala.

2.   Shri Ram Kumar
     Age 61 years
     S/o Shri Kaka Ram
     Ex-Technician Grade-I (Signals)/RE
     Ambala
     Under Northern Railway,
     Divisional Railway Manager's Office,
     Ambala.                           ....Applicants

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railway,
     Rail Bhawan,
     New Delhi.
         28                OA No.3476/2013 and connected OAs


2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     DRM Office,
     Ambala Cantt.                         ...Respondents

(By Advocate: Shri A.K. Shrivastava)

(12) OA No.3774/2015

1.   Shri Ompal Singh
     Age about 51 years
     S/o Harpool Singh
     Sr Clerk
     Under SCC
     Northern Railway
     Delhi Main.

2.   Pradeep Kumar
     S/o Amar Chand
     Sr Clerk
     Under Sr. CC
     Northern Railway
     Delhi Main.

3.   Chhedi Lal
     S/o Jagan Nath Prasad
     Sr Clerk
     Under SSE
     Disel Shed/TKD.

4.   Nika Ram,
     S/o Babu Ram,
     Sr Clerk
     Under SSE
     Disel Shed/TKD.                          ... Applicants

(By Advocate: Mrs. Meenu Mainee)

                          Versus
Union of India through
1.   Secretary,
     Railway Board,
         29                OA No.3476/2013 and connected OAs


     Ministry of Railways,
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     State Entry Road,
     New Delhi.

4.   Shri Rajesh Kumar,
     S/o Ram Dass,
     Senior Clerk,
     Loco Shed Jind.

5.   Shri Darab Singh Meena,
     S/o Bhonya Ram
     Sr. Clerk,
     Under SSE (C&W),
     Northern Railway,
     Delhi.                            ... Respondents

(By Advocate: Shri R.N. Singh)

(13) OA No.3896/2015

1.   Shri Kuldip Singh
     Age 34 years
     S/o Shri Ram Avtar
     R/o 166-A, Rail Vihar,
     Near DRM Office,
     Ambala Cantt.

2.   Shri Amit Verma
     Age 30 years
     S/o Shri Pritam Singh
     R/o 113, Shiv Vihar,
     Saharanpur.

3.   Shri Yogesh Rai
     Age 29 years
     S/o Shri Narinder B. Rai
     Near DRM Office,
     Ambala Cantt.
         30                   OA No.3476/2013 and connected OAs


4.   Gautam
     Age 36 years
     S/o Shri Mahender Singh
     R/o H.No.249B, Railway Colony,
     Saharanpur.

5.   Veer Pal Kour
     Age 34 years
     S/o Lakhwinder Singh
     Office of DRM Ambala.

6.   Gagan Deep
     Age 40 years
     S/o Shri Krishan Gopal
     Distt. Yamunagar.

7.   Baljeet Kaur
     Age 34 years
     W/o Shiv Nandan
     R/o 104-A, Rail Vihar,
     Ambala Cantt.

8.   Pancham Singh
     Age 40 years
     S/o Bhwan Singh
     R/o A-116, Rail Vihar,
     Ambala Cantt.                              ...Applicants

(All working as Sr. Ticket Examiner under
Northern Railway, Ambala Cantt).

(By Advocate: Mrs. Meenu Mainee)

                             Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan,
     New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.
         31               OA No.3476/2013 and connected OAs


3.   Divisional Railway Manager,
     Northern Railway,
     DRM Office,
     Ambala Cantt.

4.   Ramesh Chand Meena
     Dy CTI,
     Dhuri.

5.   Sanjeev Kumar,
     DCIT
     Kalka.

6.   Chet Ram Meena
     Dy CIT,
     Amballa Cantt.

7.   Smt. Raj Bala
     Ambala.                            ...Respondents

(Respondents No.4-7 are to be served by DRM,
Amballa)

(By Advocate: Shri Amit Kumar)

(14) OA No.3897/2015

1.   Shri Pradeep Sharma
     S/o S.N.
     Sr. Booking Clerk,
     Northern Railway,
     Under Divisional Railway Manager,
     Ambala Cantt.

2.   Shri Inder Mohan Singh
     S/o Shri Jaswant Singh
     Sr. Booking Clerk,
     Northern Railway,
     Under Divisional Railway Manager,
     Ambala Cantt.

3.   Savira Arora
     W/o Shri Anwar Ansari
     Sr. Booking Clerk,
     Northern Railway,
         32                   OA No.3476/2013 and connected OAs


     Under Divisional Railway Manager,
     Ambala Cantt.                     ...Applicants

(By Advocate: Mrs. Meenu Mainee).

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan,
     New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     DRM Office, Ambala Cantt.              .....Respondents

(By Advocate: Shri Amit Kumar)

(15) OA No.3999/2015


1.   Shri Pardeep Malik, Age about-38 years
     S/o Shri Gianinder Singh,
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.
     R/o V.P.O. Ugra Kheri,
     Panipat.

2.   Shri Amrit Pal Singh, Age about-48 years
     S/o Sardar Baldev Singh,
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.
     R/o HIG-9, St. Guru Gobind Singh Avtt.,
     Jullundur City.

3.   Shri Vijay Kumar, Age about-58 years
     S/o Shri Girdhari Lal,
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.
     R/o 411-S, Railway Colony,
         33               OA No.3476/2013 and connected OAs


     Bhatinda.

4.   Shri Raj Kumar, Age about-36 years
     S/o Shri Om Parkash,
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.
     R/o 168-B, Railway Colony,
     Ambala Cantt.

5.   Rajwinder Kaur, Age about-29 years
     W/o Sardar Sukhdev Singh,
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.
     R/o 337/13, Market S.T. Road,
     Shahbad Markanda.                             Applicants

(By Advocate:Mrs. Meenu Mainee)

                         Versus

Union of India & Ors
Through

1.   The Secretary
     Railway Board
     Ministry of Railways
     Rail Bhawan, Raisina Road,
     New Delhi.

2.   The General Manager,
     Northern Railway
     Baroda House, New Delhi

3.   The Divisional Railway Manager,
     Northern Railway
     Ambala Cantt.

4.   Rajni/RT,
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.

5.   Shri Ashwani Kr./N.L.
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.

6.   Shri Balwant Kumar/KP,
     Dy. Chief Inspector of Tickets,
     Northern Railway, Ambala Cantt.
          34                   OA No.3476/2013 and connected OAs



7.    Shri Mohinder Pal/BR,
      Dy. Chief Inspector of Tickets,
      Northern Railway, Ambala Cantt.

8.    Shri Sumer Chand/RK,
      Dy. Chief Inspector of Tickets,
      Northern Railway, Ambala Cantt.

9.    Shri Sunny G Bihan/GBm
      Dy. Chief Inspector of Tickets,
      Northern Railway, Ambala Cantt.

10.   Shri Manish Mangti/KS,
      Dy. Chief Inspector of Tickets,
      Northern Railway,
      Ambala Cantt.                   ........Respondents.

(Private Respondents to be served through Office of
Divisional Railway Manager, Northern Railway, Ambala
Cantt.)

(By Advocate: Shri R.N. Singh)


(16) OA No.4185/2015

Shri Chandra Kumar
Age 59 years
S/o Shri Hodil Singh
Welder Grade-I,
Under Sr. Section Engineer (EMU)
Northern Railway,
Ghaziabad
R/o 30, Panchshil Colony Lal
Kuain-Ghaziabad.                                ...Applicant

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.    Secretary,
      Railway Board,
      Ministry of Railways,
      Rail Bhawan,
      Raisana Road,
         35                   OA No.3476/2013 and connected OAs


     New Delhi.

2.   The General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   The Divisional Railway Manager,
     Northern Railway,
     State Entry Road,
     New Delhi.

4.   Damodar Dass
     S/o Shri Lala Ram
     MCM
     Under DRM New Delhi.                Respondents

(By Advocate: Shri Satpal Singh and Shri Gaya
Prasad)

(17) OA No.4392/2015

Shri Pardeep
Age about 34 years
S/o Manohar Lal
Junior Engineer
MEMU Car Shed, Saharanpur,
Under Divisional Railway Manager,
Ambala Cantt.                                     ...Applicant

(By Advocate: Mrs. Meenu Mainee)

                             Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan,
     New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
         36                OA No.3476/2013 and connected OAs


     Northern Railway,
     DRM Office, Ambala Cantt.

4.   Divisional Personnel Officer,
     Northern Railway,
     DRM Office, Ambala Cantt.          ...Respondents

(By Advocate: Shri Krishan Kant Sharma)

(18) OA No.4400/2015

1.   Shri Satish Kumar
     Aged 33 years
     S/o Shri Krishan Kant Kumar Verma
     Sr. ALP
     Under SSE, Loco
     Ambala Cantt.
     R/o H.No.264 (A), Railway Colony,
     Ambala Cantt.

2.   Amit Kumar Nigam,
     Aged 30 years
     S/o Ram Kripal Nigam
     Sr. ALP
     Under SSE, Loco/Shed UMB
     R/o Qr.No.447-K, Railway Colony,
     Ambala Cantt.

3.   Satyendra Kumar
     Aged 29 years
     S/o Ram Bharat Prasad
     Sr. ALP
     Under SSE, Loco/Shed UMB
     R/o Qr.No.A-149, Rail Vihar,
     DRM Office, Ambala.

4.   Lalit Kumar
     Age 30 years,
     S/o Shiv Kumar
     Sr. ALP
     Under SSE, Loco SRE
     R/o Railway Colony, Batiyari Bagh
     H.No.468D, Saharanpur.

5.   Ashok Kumar Gupta
     Aged 36 years
     S/o Rameshwar Prasad Gupta
     Sr. ALP
          37               OA No.3476/2013 and connected OAs


      Under SSE, Loco
      Ambala Cantt.
      R/o 6161 C/o R.K.Bakshi, Kabadi Market,
      Ambala Cantt.

6.    Amit Kumar
      Aged 32 years,
      S/o Jay Pal
      Sr ALP
      Under SSE, Loco
      Ambala Cantt.
      R/o H.No.30-A, Pooja Vihar,
      Ambala Cantt.

7.    Vishal Bansal
      Age 33 years,
      S/o Rajinder Bansal
      Under SSE, Loco
      Ambala Cantt.
      R/o 31-B/2, Ashok Nagar,
      Ambala.

8.    Niraj Kumar
      Aged 26 years
      S/o Eshwar Prasad
      Sr. ALP
      Under SSE/DSL/Shed Kalka
      R/o Qr.No.171/A, New Railway Colony,
      Kalka, Haryana.

9.    Tapan Kumar Paul
      Age 34 years
      S/o Taluk Kumar Paul,
      Sr. ALP
      Under SSE, Loco
      Ambala Cantt.
      R/o 380/4, Railway Colony,
      Ambala Cantt.

10.   Pashupati Kumar Verma
      Age 30 years
      S/o Suresh Poddar
      Sr. ALP
      Under SSE Loco
      Ambala Cantt.
      R/o 352/10 Railway Colony,
      Ambala Cantt.
          38                OA No.3476/2013 and connected OAs


11. Sahujee Prasad
    Aged 31 years,
    S/o Shivjee Prasad
    Sr. ALP
    Under SSE/Loco/BTI,
    R/o H.No.374-B, Thandi Sadak,
    Railway Colony,
    Bhatinda.

12.   Sudhir Kumar Singh
      Age 39 years
      S/o Virendra Prasad
      Sr. ALP
      Under SSE, Loco
      Ambala
      R/o 459/H, Railway Colony,
      Ambala Cantt.

13.   Bipin Bihari,
      Age 31 years,
      S/o Satya Nand Singh,
      Sr. ALP
      Under SSE/Loco/Shed UMB
      R/o Qr.No.A, Railway Vihar,
      Ambala Cantt.                                   ... Applicant

(By Advocate: Mrs. Meenu Mainee)

                            Versus

Union of India through

1.    Secretary,
      Railway Board,
      Ministry of Railways,
      Rail Bhawan, New Delhi.

2.    General Manager,
      Northern Railway,
      Baroda House,
      New Delhi.

3.    Sr. Divisional Perosnnel Officer,
      Northern Railway,
      Ambala Cantt.

4.    Dharmender Kumar
      S/o Mehrwan Singh
         39               OA No.3476/2013 and connected OAs


     Sr Assistant Loco Pilot
     Under SSE Loco Bhatinda.

5.   Gazanand Meena
     S/o Ram Karan Meena
     Sr Assistant Loco Pilot
     Under SSE Loco Ambala.

6.   Anuj Kumar
     S/o Chander Kiran,
     Sr Assistant Loco Pilot
     Under SSE Loco, Saharanpur.

7.   Kanhya Lal
     S/o Babu Lal
     Sr Assistant Loco Pilot
     Under SSE Loco Bhatinda.                ... Respondents

(Respondent No.4 to 7 working under Divisional Railway
Manager, Northern Railway Ambala Cantt.)

(By Advocate: Shri Krishan Kant Sharma)

(19) OA No.4683/2015

1.   Shri Lokendra Kumar
     Age 36 years
     S/o Shri Prabhat Kumar
     STE
     Under Divisional Railway Manager Ambala
     R/o A-139 Railway Colony, Ambala Cantt.

2.   Shri Vikas Yadav
     Age 25 years
     S/o Shri Mahavir Singh Yadav
     STE
     Under Divisional Railway Manager Ambala
     R/o 3704/1/2 Panna Cottage Ambala Cantt.

3.   Shri Satish Kumar
     Age 37 years
     S/o Shri Hukum Chand
     STE
     Under Divisional Railway Manager Ambala
     R/o 213 Ward No.12 Gharaunda Distt.
     Haryana.

4.   Shri Rovinson
         40                   OA No.3476/2013 and connected OAs


     Age 27 years
     S/o Shri Late Jorden Devid
     STE
     Under Divisional Railway Manager Ambala
     R/o 384 Railway Colony Panchkula
     Haryana.

5.   Shri Chander Kisnori
     Age 30 years
     S/o Shri Late Yugal Kishore
     STE
     Under Divisional Railway Manager, Ambala.
     R/o C-424 Railway Colony, Saharanpur UP.

6.   Shri Gurpreet Singh
     Age 36 years
     S/o Shri Achhar
     STE
     Under Divisional Railway Manager,
     Ambala
     R/o C-240 Railway Colony, Kalka. ...Applicants

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan,
     New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     DRM Office, Ambala Cantt.

4.   Baljinder Singh
     S/o M. Singh
     STE
     Under DRM Ambala.
         41               OA No.3476/2013 and connected OAs


5.   Ravi Shanker
     S/o GD Kumar
     STE
     Under DRM Ambala.

6.   Soni Kumar
     S/o G.R. Kumar
     STE
     Under DRM Ambala.                  ...Respondents

(Respondents No.4-6 to be served through DRM
Ambala)

(By Advocate: Shri Shilendra Tiwary)

(20) OA No.2128/2014

1.   Amit Sharma,
     Aged 36 years,
     S/o Shri D.N. Sharma
     Working as Sr. Assistant Loco Pilot,
     Posted under SSE, Loco Shed, Muradabad,
     R/o Moh. Mahajan Bilari,
     Muradabad (UP).

2.   Ram Swaroop,
     Aged 57 years,
     S/o Shri Puran Singh,
     Working as Sr. Assistant Loco Pilot,
     Posted under SSE, Loco Shed, Muradabad,
     R/o Bhanpur Khalsa, PO Gajrola,
     District G.P. Nagar (UP).

3.   Muslim,
     Aged 49 years
     S/o Shri Kallu
     Working as Sr. Assistant Loco Pilot,
     Posted under SSE, Loco Shed, Muradabad,
     R/o Village Faridpur Hamir, PIO Nurpur,
     Tesh. Bilalri Distt. Muradabad (UP).

4.   Ramjit, aged 37 years,
     S/o Shri Ram Lakhan Pal
     Working as Sr. Assistant Loco Pilot,
     Posted under SSE, Loco Shed, Muradabad,
     R/o C-64, Hanuman Nagar, Lain Par,
     Muradabad (UP).
         42                  OA No.3476/2013 and connected OAs


5.   Rakesh Kumar, aged 55 years
     S/o Shri R.N. Saxena
     Working as Sr. Assistant Loco Pilot,
     Posted under SSE, Loco Shed, Muradabad,
     R/o C-169, Gayatri Nagar, Linepar, Muradabad
     (UP).

6.   Sanjay Kumar Misra, aged 35 years,
     S/o Shri G.N. Mishra
     Working as Sr. Assistant Loco Pilot,
     Posted under SSE, Loco Shed, Muradabad,
     R/o Moh. Mahajan Bilari, Muradabad (UP).

7.   Ajit Kumar Singh,
     Aged 35 years
     S/o Shri Ram Shaker Singh
     Working as Sr. Assistant Loco Pilot,
     Posted under SSE, Loco Shed, Muradabad,
     R/o Q.No.463D, Ramlila Ground,
     Shubhash Nagar,
     Baraielly (UP).                    ..Applicants

(By Advocate: Shri Yogesh Sharma).

                       Versus

1.   Union of India through the
     General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

2.   The Divisional Railway Manager,
     Northern Railway,
     Muradabad.

3.   The Secretary,
     Ministry of Railway,
     Rail Bhawan,
     New Delhi.

4.   Shri Dinesh Kumar
     S/o Shri Kripal Singh
     Working as Sr. Assistant Loco Pilot,
     Muradabad through DPO, Northern Railway,
     Muradabad Division, Muradabad.

5.   Shri Arun Sonwanshi S/o Babu Lal
         43                OA No.3476/2013 and connected OAs


     Working as Sr. Assistant Loco Pilot,
     Bareilly, through DPO, Northern Railway,
     Muradabad Division, Muradabad.

6.   Shri Aditya Kumar S/o Shri Bhoop Singh
     Working as Sr. Assistant Loco Pilot,
     Muradabad through DPO, Northern Railway,
     Muradabad Division, Muradabad.

7.   Shri Bhagwan Sahay Meena
     S/o Shri G.R. Meena
     Working as Sr. Assistant Loco Pilot,
     Muradabad through DPO, Northern Railway,
     Muradabad Division, Muradabad.

8.   Shri Kalu Ram Meena S/o Shri M.R. Meena
     Working as Sr. Assistant Loco Pilot,
     Muradabad through DPO, Northern Railway,
     Muradabad Division,
     Muradabad.                        ...Respondents


(By Advocate: Shri Shailendra Tiwary for respondents
1 to 3 and Shri Gaya Prasad for respondents 4 to 7)

(21) OA No.2945/2014

1.   Shri Rohit Srivastava (280)
     Age 37
     S/o Shri Satish Chandra
     Loco Pilot (Shunter)
     Northern Railway,
     Ghaziabad.

2.   Narender Kumar (285)
     Age 33
     S/o Shri Lal Singh
     LPG
     Northern Railway, Ghaziabad.

3.   Gireesh Chandra (286)
     Age 34
     S/o Shri Harish Chandra
     LPs
     Northern Railway Ghaziabad.

4.   Yogendra Yadav (291)
     Age 38
          44                OA No.3476/2013 and connected OAs


      S/o Shri Ram Surat Singh Yadav
      LPs
      Northern Railway Ghaziabad.

5.    Shyam Nandan Patel (313)
      Age 33
      S/o Shri Arjun Prasad
      LPs
      Northern Railway Ghaziabad.

6.    Saroj Kumar Sharma (303)
      Age 37
      S/o Shri Indra Dev Singh
      LPs
      Northern Railway Ghaziabad.

7.    Rajeev Kumar Upadhayay (299)
      Age 38
      S/o Shri Yogendra Sharan Upadhayay
      LPs
      Northern Railway Ghaziabad.

8.    Anil Kumar (298)
      Age 33
      S/o Shri Satya Narayan Prasad
      LPs
      Northern Railway Ghaziabad.

9.    Dharmendra Prasad (322)
      Age 37
      S/o Shri Ram Darshan Prasad
      LPs
      Northern Railway Ghaziabad.

10.   Viredra Kumar (302)
      Age 34
      S/o Shri Ram Yash Mahato
      LPs
      Northern Railway Ghaziabad.

11.   Arun Kumar (304)
      Age 38
      S/o Shri Shiv Dayal Singh
      LPG
      Northern Railway Ghaziabad.

12.   Deepak Shahu (309)
      Age 36
          45              OA No.3476/2013 and connected OAs


      S/o Shri Lal Ram Sahu
      LPG
      Northern Railway TKD.

13.   Mukesh Kumar (320)
      Age 34
      S/o Shri Ram Nath Singh
      LPs
      Northern Railway Ghaziabad.

14.   Nirmal Kumar Angaria (326)
      Age 37
      S/o Shri T.S. Angaria
      LPs
      Northern Railway Ghaziabad.

15.   Vivek Kumar Kanchan (296)
      Age 34
      S/o Shri Brij Kishor Kanchan
      LPG
      Northern Railway SSB.

16.   Suresh Chand Jat (336)
      Age 37
      S/o Shri Hanuman Sahay Jat
      LPs
      Northern Railway Ghaziabad.

17.   Ujjwal Kumar (340)
      Age 32
      S/o Shri Shiv Shankar Prasad Singh
      LPG
      Northern Railway Ghaziabad.

18.   Ram Kumar (289)
      Age 34
      S/o Shri Lal Singh
      LPG
      Northern Railway Ghaziabad.

19.   Bhagwan Deen (308)
      Age 32
      S/o Shri Chunnu
      LPG
      Northern Railway SSB.

20.   Chandeshwar Prasad (328)
      Age 37
         46                   OA No.3476/2013 and connected OAs


     Shri Bhuvneshwar Prasad
     LPG
     Northern Railway Ghaziabad.                  ..Applicants

(By Advocate: Mrs. Meenu Mainee).

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan,
     New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     State Entry Road,
     New Delhi.

4.   Chief Crew Controller,
     Northern Railway,
     Ghaziabad.

5.   Shri Surender Pal Singh (357)
     S/o Bhuddhu Mal
     SC
     LPS
     Northern Railway,
     Ghaziabad.

6.   Shri Shilendra Kumar Singh (361)
     S/o Shri Pati Ram Chaudhari
     SC
     LPS
     Northern Railway,
     Ghaziabad.

7.   Smt. Neelam Kumari (377)
     Shri Jai Ram Dass
            47               OA No.3476/2013 and connected OAs


        SC
        LPS Panipat.                          ..Respondents

(Service from Sl.No.5 to 7 through DRM, New Delhi)

(By Advocate: Shri Shilendra Tiwary and Shri Gaya
Prasad)

(22) OA No.3193/2014


1.      Shri Hari Om Srivastava,
        Age about 59 years,
        S/o Late Shri Suresh Chand Srivastava,
        Office Superintendent,
        Northern Railway, Under DRM Office,
        State Entry Road, New Delhi.

2.      Shri Satyaveer Singh,
        Age about 59 years,
        S/o Late Shri Hari Singh,
        Office Superintendent (RSO),
        Under DRM Office,
        State Entry Road, New Delhi.            .. Applicants

(By Advocate: Mrs. Meenu Mainee)

                            Versus

Union of India : Through

1.      Secretary,
        Railway Board,
        Ministry of Railways,
        Rail Bhawan, New Delhi-01.

2.      General Manager,
        Northern Railway,
        Baroda House, New Delhi-01

 3. Divisional Railway Manager,
    Northern Railway,
    State Entry Road, New Delhi-02.

     4. Smt. Sushanti Karjate,
        W/o Juliar Karkate,
        Office Superintendent,
        Under Sr. Crew Controller,
            48               OA No.3476/2013 and connected OAs


        Northern Railway, Ghaziabad (UP).

     5. Smt. Chanderlekha,
        W/o Net Ram,
        Office Superintendent,
        D.E.E/RSO, DRM Office,
        Northern Railway, New Delhi.            .. Respondents

(By Advocate: Shri Shailendra Tiwary for respondents 1 to
3 and Shri Gaya Prasad for respondent No.4)

(23) OA No.4158/2013

1.      Sh. Virendera Pratap Singh
        S/o Sh. Dal Mardan Singh
        Station TKD,
        R/o 8-B, Railway Colony,
        TKD, New Delhi-44.

2.      Shambhu Prasad
        S/o Sh. Deo Lal Prasad
        Station GZB
        R/o B-58B, Bhagwti Garden,
        Uttam Nagar, New Delhi.

3.      Vishal Sharma
        S/o Sh. Radhey Shyam Sharma
        Station MTC
        R/o 1218/1 Master Colony, Gali No.1,
        Meerut, U.P.

4.      Sh. Rakesh Saran,
        S/o Sh. Shambhu Saran,
        Station GZB,
        R/o B-194, Farmt.,
        Ghaziabad, U.P.

5.      Sh. Swarnkant Singh,
        S/o Sh. Nand Kamal Singh
        Station GZB,
        R/o B-189, New Panchwati,
        Bhrampuri, Meerut, U.P.

6.      Sh. Manjeev Kumar
        S/o Sh. Ram Varth Roy
        Station GZB,
        R/o F-79, Sector-9, New Vijay Nagar,
        Ghaziabad, U.P.
          49               OA No.3476/2013 and connected OAs



7.    Sh. Girdhari Lal,
      Sh. Kedar Nath Keshri,
      Station GZB,
      R/o 104 Z-18, Shastri Nagar,
      Ghaziabad, U.P.

8.    Sh. Binay Kumar
      Sh. Jawahar Lal
      Station GZB,
      R/o P-361, Vijay Nagar,
      Ghaziabad, U.P.

9.    Sh. Udit Kumar Barnwal
      Sh. Rajender Prasad,
      Station TKD,
      R/o 105 C-3, Railway Colony,
      Tughlakabad, New Delhi.

10.   Sh. Shashidhar Prasad Ojha,
      S/o Sh. Pradumn Prasad,
      Station TKD,
      R/o A-10/304, Lal Kuan,
      Ghaziabad, U.P.

11.   Sh. Narender Kumar Atrish
      S/o Sh. Sripat Sharma,
      Station JHI,
      R/o 561/33, Ram Nagar,
      Haryana.

12.   Sh. Sandip Kumar
      Sh. Pooran Chand,
      Station JHI,
      R/o 269/2,
      R.V.Colony, Jind,
      Haryana.                                ... Applicants

(By Advocate: Mrs. Meenu Mainee)

                          Versus

Union of India through

1.    The Secretary,
      Railway Board,
      Ministry of Railways,
      Rail Bhawan, New Delhi.
          50                OA No.3476/2013 and connected OAs



2.    The General Manager,
      Northern Railway,
      Baroda House,
      New Delhi.

3.    The Divisional Railway Manager,
      Northern Railway,
      State Entry Road,
      New Delhi.

4.    Sunil Kumar, MTC,
      S/o Khilari Singh,
      Through DRM,
      State Entry Road,
      New Delhi.

5.    Ram Avtar Meena, TKD,
      S/o Bhinva Ram Meena,
      Through DRM,
      State Entry Road,
      New Delhi.

6.    Bhagwan Sahay Meena Aged about 33 years
      S/o Shri Ram Swaroop Meena,
      Sr. Goods Guard, Tughlakabad, New Delhi.

7.    Hans Raj Meena Aged about 31 years
      S/o Shri Radhey Shyam Meena
      Sr. Goods Guard, Tughlakabad, New Delhi.

8.    Kamendra Prasad
      S/o Shri Kanhiya Ram
      Sr. Goods Guard, Tughlakabad, New Delhi.

9.    Ram Chandra Meena Aged about 29 years
      S/o Shri Kajod Mal Meena.
      Sr. Goods Guard, Tughlakabad, New Delhi.

10.   Dharam Vir Meena Aged about 48 years
      S/o Shri Kishori Lal Meena
      Sr. Goods Guard, Tughlakabad, New Delhi.

11.   Gulshan Raw Aged about 34 years
      S/o Shri Shiv Pujan Ram
      Sr. Goods Guard, Ghaziabad.

12.   Satyawan Aged about 40 years
         51                OA No.3476/2013 and connected OAs


     S/o Shri Raghunandan Lal
     Sr. Goods Guard, Tughlakabad,
     New Delhi.                                      Respondents

(By Advocate: Shri Shillendera Tiwary, Shri V.S.R. Krishna
and Shri Gaya Prasad)

(24) OA No. 1848/2015


1.   Chitranjan Prasad Singh,
     Aged-32 years,
     S/o Sh.Bhagwan Singh,
     Working as Senior Assistant
     Local Pilot, Northern Railway,
     Lucknow Division, Lucknow.
     R/o 592/G/215, Chandra Vihar
     Colony, Moharibagh Telibagh,
     Lucknow.

2.   Ranjeet Kumar,
     Aged 29 years,
     S/o Shri Mahendra Roy,
     Working as Senior Assistant
     Local Pilot, Northern Railway,
     Lucknow Division, Lucknow.
     R/o 549/30 Barah Barah
     Near Bhawati Mandir, Alam Bag,
     Lucknow.

3.   Ramadhar Yadav,
     Aged-25 years,
     S/o Shri Birju Yadav,
     Working as Senior Assistant
     Local Pilot, Northern Railway,
     Lucknow Division, Lucknow.
     R/o 551/KA/676/1, Sukhlal Marg,
     Acambag, Lucknow.

4.   Sunil Sharma,
     Aged-30 years,
     S/o Sh. Sudarson Sharma,
     Working as Senior Assistant
     Local Pilot, Northern Railway,
     Lucknow Division, Lucknow.
     R/o Vill & Post Arkhpur,
     Distt. Ghazipur (U.P).                   .. Applicants
         52               OA No.3476/2013 and connected OAs


(By Advocate: Shri Yogesh Sharma)

                         Versus

1.   Union of India through the
     General Manager,
     Northern Railway, Baroda House,
     New Delhi.

2.   The Secretary,
     Ministry of Railway, Rail Bhawan,
     New Delhi.

3.   The Divisional Railway Manager,
     Northern Railway, Lucknow Division,
     Lucknow.

4.   The Secretary,
     Ministry of Personnel,
     Public Grievances and Pensions,
     Department of Personnel & Training,
     Govt. of India, North Block,
     New Delhi.

5.   Sh.Manoj Kumar Kharwar,
     S/o Shri Rajendra Prasad,
     Working as Senior Assistant
     Loco Pilot, Through Divisional
     Personnel Officer, Northern Railway,
     Lucknow.

6.   Shri Raju Kumar Sah,
     S/o Shri Ramji Shah,
     Working as Senior Assistant
     Loco Pilot, Through Divisional
     Personnel Officer, Northern Railway,
     Lucknow.

7.   Shri Sanjay Kumar Kharwar,
     S/o Shri Bhola Kharwar,
     Working as Senior Assistant
     Loco Pilot, Through Divisional
     Personnel Officer, Northern Railway,
     Lucknow.


8.   Shri Awadhesh Kumar,
     S/o Shri Abhay Raj,
          53               OA No.3476/2013 and connected OAs


      Working as Senior Assistant
      Loco Pilot, Through Divisional
      Personnel Officer, Northern Railway,
      Lucknow.


9.    Shri Rajesh Kumar,
      S/o Shri Dharm Raj,
      Working as Senior Assistant
      Loco Pilot, Through Divisional
      Personnel Officer, Northern Railway,
      Lucknow.

10.   Shri Ram Prakash,
      S/o Sh. Nand Lal,
      Working as Senior Assistant
      Loco Pilot, Through Divisional
      Personnel Officer, Northern Railway,
      Lucknow.                             .. Respondents

(By Advocate Shri V.S.R. Krishna with Shri R.N. Singh for
official respondents and Shri Gaya Prasad for respondents
7 & 10)

(25) OA No.2436/2015

1.    Shri Ishwar Singh,
      Age-49 years,
      S/o Shri Jageey,
      Sr. Goods Guard,
      Railway Station Jind,
      Under SS Jind,
      R/o V.P.O. Pandu Pindara Jind,
      Haryana.

2.    Shri Ashok Kumar,
      Age-55 years,
      S/o Shri Kali Daas,
      Sr. Goods Guard,
      Railway Station Jind,
      Under SS Jind,
      R/o Q.No.240-D, Guard Line,
      Railway Station, Jind Haryana.

3.    Shri Surat Singh,
      Age 57 years,
      S/o Shri Sanjay,
      Sr. Goods Guard,
         54                 OA No.3476/2013 and connected OAs


     Railway Station Jind,
     Under SS Jind,
     R/o Q.No.197-A, Guard Line,
     Railway Station Jind, Haryana.

4.   Shri Anil Kumar,
     Age-52 years,
     S/o Shri Nattu Ram,
     Sr. Goods Guard,
     Railway Station Jind,
     Under SS Jind,
     R/o V.P.O. Durjan Pur Jind,
     Haryana.

5.   Shri Mahender Singh,
     Age-54 years,
     S/o Shri Dilip,
     Sr. Goods Guard,
     Railway Station Jind,
     Under SS Jind,
     R/o V.P.O. Hakikat Nagar Jind,
     Haryana.                                    .. Applicants

(By Advocate: Mrs. Meenu Mainee)

                           Versus

Union of India : Through

1.   General Manager,
     Northern Railway,
     Baroda House, New Delhi.

2.   Divisional Railway Manager,
     Northern Railway,
     State Entry Road, New Delhi.

3.   Shri Bodh Ram,
     S/o Shri Darbari Lal,
     Sr. Goods Guard,
     Railway Station Jind, Haryana.

4.   Shri Churia Ram,
     S/o Shri Man Singh,
     Sr.Goods Guard,
     Railway Station Jind, Haryana.               .. Respondents

(By Advocate Shri Rahul Pandey)
         55                 OA No.3476/2013 and connected OAs



(26) O.A. No.3694/2015

Shri Sameer Sharma
S/o Shri A.K. Sharma
Age 36 years
Sr. Inquiry and Reservation Clerk,
Under Divisional Railway Manager,
Northern Railway,
Ambala Cantt.
R/o T-9E, Railway Colony,
Patiala.                           ...Applicant

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     DRM Office, Ambala Cantt.

4.   Om Prakash
     Reservation Supervisor,
     Through Divisional Railway Manager,
     Northern Railway,
     Ambala Cantt.                  ...Respondents

(By Advocate:Shri Shailendra Tiwary)


(27) No.OA 3895/2015

1.   Shri Jagdish Prasad,
     Age-58 years,
     S/o Late Shri Dwarka Prasad,
     Working as C/o SSE/B.S.N,
         56               OA No.3476/2013 and connected OAs


     R/o B-249 A, Railway Colony,
     Ambala Cantt.

2.   Shri Jasbir Singh Kalra,
     Age-48 years,
     S/o Shri Inder Singh Kalra,
     Working as Tech.-1,
     R/o H.No.1063, Street No.70,
     Mohali.

3.   Shri Karni Singh,
     Age 48-years,
     S/o Shri Nihal Singh,
     Working as Tech.-1,
     R/o H.No.11717, Sanguana Basti,
     Near DSEB Colony, Bhatinda.

4.   Shri Rajinder Kumar,
     Age-56 years,
     S/o Shri Phool Chand
     R/o Kalka Rly Colony.

5.   Shri Devinder Kumar,
     Age-59 years,
     S/o Late Shri Hargobind Lal,
     Working as Tech.-1.                     ....Applicants

(All working as Technician Grade-1
Under Divisional Railway Manager,
Northern Railway, Ambala Cantt.)

(By Advocate: Mrs. Meenu Mainee)

                         Versus

Union of India & Ors: Through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House, New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
         57                 OA No.3476/2013 and connected OAs


     DRM Office, Ambala Cantt.

4.   Vijay Kumar,
     S/o GR
     Technician Grade-1

5.   Chaman Lal,
     S/o DR
     Technician Grade-1
6.   Gurdev Singh,
     S/o RR
     Technician Grade-1.
7.   Sangat Singh
     S/o PS
     Technician Grade-1
8.   Daya Chand
     S/o MC
     Technician Grade.I                    [Deleted]
9.   Jeet Ram,
     S/o BR
     Technician Grade-1.                           ...Respondents

(Service of Respondents No. 4 to 9 through
Divisional Railway Manager, Ambala Cantt).


(By Advocate: Shri S.M.Arif for respondents 1 to 3 and Shri
Gaya Prasad for respondents 4 to 9)

(28) OA No.450/2016

1.   Ram Chander
     Age 50 years
     S/o Shri Har Narain
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o 249/B, Railway Colony, Ambala Cantt.

2.   Naresh Kumar
     Age 40 years
     S/o Shyam Lal
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o 3101/26 Digambar Kuruchheta Haryana.

3.   Balbir Singh Dhiman
     Age 43 years
         58               OA No.3476/2013 and connected OAs


     S/o Kailu Ram
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o 874 ASA Singh Garden, Ambala Cantt.

4.   Shish Pal
     Age 41 years
     S/o Surjan Singh
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o 325, Railway Colony, Ambala Cantt.

5.   Hakam Chand
     Age 45 years
     S/o Faqir Chand
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o Village Ambali, Post Tala Kaur,
     District Haryana.

6.   Shyam Lal
     Age 40 years
     S/o Rattan Lal
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o 416, Railway Colony, Ambala Cantt.

7.   Surender Verma
     Age 45 years
     S/o Jai Bhagwan Verma
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o 289-B, Dhobi Ghat, Ambala Cantt.

8.   Rajesh Kumar Bharat
     Age 37 years,
     S/o Babu Ram Bharat
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o B-2/317 Dharampura Colony,
     Rajpura Patiala.

9.   Parmod Kumar
     Age 45 years
     S/o Daya Ram
     Loco Pilot (Goods)
     Under DRM Ambala, Ambala Cantt.
     R/o 872, ASA Singh Garden, Ambala Cantt.
          59               OA No.3476/2013 and connected OAs



10.   Balkar Singh
      Age 40 years
      S/o Ajmer Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 100/9 Maan Colony, Sahabad
      Kuruchheter Haryana.

11.   Ravinder Kumar
      Age 39 years
      S/o Dharam Pal
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 844, Asha Singh Colony, Baldev
      Nagar, Ambala City.

12.   Bhushan Kumar
      Age 50 years
      S/o Raj Kumar
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 322-C Railway Colony, Ambala
      Cantt.

13.   Sushil Kumar
      Age 40 years
      S/o Ranjit Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o Village Sultanpur, Post Kakru,
      District Ambala Haryana.

14.   Inderjit Singh
      Age 41 years
      S/o Avtar Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 277-J Railway Colony,
      Ambala Cantt.

15.   Subhash Chand
      Age 39 years
      S/o Surjan Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 254-C Railway Colony,
      Ambala Cantt.
          60               OA No.3476/2013 and connected OAs



16.   Avtar Singh
      Age 47 years
      S/o Jagdish Singh
      Loco Pilot (Goods)
      Under DRM Ambala,
      Ambala Cantt.
      R/o Village Badala, Teh Kharar,
      District Mohali Panjab.

17.   Rajesh Kumar Mehta
      Age 50 years
      S/o Mala Ram Mehta
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 122, Phase-3, Jaggi Colony,
      Ambala Cantt.

18.   Dev Bindu
      Age 50 years,
      S/o Shri Shri Ram
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o L-40(A), Railway Colony, Bhatinda.

19.   Shish Pal
      Age 46 years
      S/o Jhabar Ram
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 429/C, Old Double Storey
      Bhatinda Cantt.

20.   Satish Kumar
      Age 42 years
      S/o Bhodru Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 204/A/Type-3, Railway Colony,
      Saharanpur U.P.

21.   Mo.Riyaj
      Age 48 years
      S/o Mo.A. Khan
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 70/B, Railway Colony,
      Saharanpur UP.
          61               OA No.3476/2013 and connected OAs



22.   Vijay Kumar
      Age 38 years
      S/o Ilam Chand
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 545/C Railway Colony,
      Saharanpur UP.

23.   Balu
      Age 41 years
      S/o Hira Lal
      Loco Pilots (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 34, Ravinder Enclave, Mohli Panjab.

24.   Devender Kumar
      Age 42 years
      S/o Desh Raj
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 655/1, Sector 41-A, Chandigarh.

25.   Ajay Kumar
      Age 39 years
      S/o Norti Ram
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o Village & Post-Kalri Jagir
      Teh-Indri, District Karnal Haryana.

26.   Navin Kumar
      Age 38 years
      S/o Topeshwar Kumar
      Loco Pilot (Goods),
      Under DRM Ambala, Ambala Cantt.
      R/o 132/BD Phase-3, Sector-26,
      Chandigarh.

27.   Gurpul Singh
      Age 50 years
      S/o Niranjan Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 422/B, Railway Colony, Ambala
      Cantt.

28.   Virender Singh
          62               OA No.3476/2013 and connected OAs


      Age 49 years
      S/o Fateh Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 272-C, Railway Colony,
      Ambala Cantt.

29.   Satish Kumar
      Age 40 years
      S/o Amar Nath
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 38D/1 Railway Colony, Ambala
      Cantt.

30.   Dev Dutt
      Age 46 years
      S/o Babu Ram
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 323/A Railway Colony,
      Ambala Cantt. Haryana.

31.   Satvinder Singh
      Age 44 years
      S/o Sant Singh
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 106, Prem Nagar,
      Ambala Cantt.

32.   Sahib Ram
      Age 38 years
      S/o Mana Ram
      Loco Pilot Goods,
      Under DRM Ambala, Ambala Cantt.
      R/o 497/D, Railway Colony, Ambala
      Cantt.

33.   Anil Kumar
      Age 48 Years
      S/o Ram Nath
      Loco Pilot (Goods)
      Under DRM Ambala, Ambala Cantt.
      R/o 891, Sector-10, Railway Colony,
      Ambala Cantt.                       ..Applicants

(By Advocate: Mrs. Meenu Mainee)
         63                   OA No.3476/2013 and connected OAs



                          Versus

Union of India & Others

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan,
     New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House,
     New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     Ambala Cantt.

4.   Rajinder Kumar
     S/o Hanuman Prasad
     Loco Pilot (Goods)
     Ambala Cantt.

5.   Rajinder Kumar
     S/o J.R. Meena
     Loco Pilot (Goods)
     Ambala Cantt.

6.   Tika Ram
     S/o R.L. Meena
     Loco Pilot (Goods)
     Ambala Cantt.

7.   Kamlesh
     D/o B. Sahai
     Loco Pilot (Goods)
     Ambala Cantt.                            ...Respondents

(By Advocate: Shri Krishna Kant Sharma for official
respondents and Shri Gaya Prasad for private
respondents)
            64               OA No.3476/2013 and connected OAs


(29) OA No.547/2016


1.      Shri Banwari Lal Saroj,
        Age-49 years,
        S/o Shri Ram Kishan Ji,
        Working as Sr. Goods Guard,
        North Western Railway
        Phulera,
        Under Divisional Railway Manager,
        Jaipur
        VPO Launios
        Vill. Badlal, Distt. Jaipur.

2.      Shri Pritam Swaroop
        Age 45 years,
        S/o Shri R.S.Sharma,
        working as Sr. Goods Guard,
        North Western Railway,
        Phulera,
        Under Divisional Railway Manager,
        Jaipur.                           .. Applicants

(By Advocate: Mrs. Meenu Mainee)

                            Versus

Union of India: Through

1.      Secretary,
        Railway Board,
        Ministry of Railways,
        Rail Bhawan, New Delhi.

2.      General Manager,
        Northern Railway,
        Baroda House, New Delhi.

     3. Divisional Railway Manager,
        Northern Railway,
        DRM Office, Ambala Cantt.

     4. K.C.Kardam,
        Sr.Goods Guard,
        North Western Railway,
        Bandikui,
        Under Divisional Railway Manager,
        Jaipur.
         65                OA No.3476/2013 and connected OAs



5.   Banwari Lal,
     Sr.Goods Guard,
     North Western Railway,
     Phulera,
     Under Divisional Railway Manager,
     Jaipur.                                      ...Respondents

(Respondents No.4 to 5 to be served through
through DRM, Jaipur).


(By Advocate: Shri R.N. Singh)

(30) OA No.663/2016

Satendra Singh Chauhan,
S/o Shri R.P.Singh Chauhan,
Wagon Movement Inspector,
O/o Headquarter of Northern Railway,
R/o Flat No.4, Bali Nagar,
Near Easy Day Street,
Distt: Palwal (Haryana).                      .. Applicant

(By Advocate: Mrs. Meenu Mainee)

                          Versus

Union of India & Ors: Through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway,
     Headquarters Office,
     Baroda House, New Delhi.

3.   Shri Bal Kishan,
     Wagon Movement Inspector
     (Operating Branch), Northern Railway,
     Headquarters Office, Baroda House,
     New Delhi.

4.   Shri S.N.Meena,
     Northern Railway,
         66                OA No.3476/2013 and connected OAs


     Wagon Movement Inspector
     (Operating Branch), Northern Railway,
     Headquarters Office, Baroda House,
     New Delhi.                         .. Respondents

(By Advocate: Shri Rahul Pandey)


(31) OA No.3612/2015

Shri Hemant Kumar Srivastava,
Age 45 years,
S/o Shri A.K.Srivastava,
Technician Grade-1 (TCM/TELE),
Working under Sr.Section Engineer (TELE),
Northern Railway,
Saharanpur,
R/o Railway Colony, Ambala Cantt.       .. Applicant

(By Advocate: Mrs. Meenu Mainee)

                          Versus

Union of India: Through

1.   Secretary,
     Railway Board,
     Ministry of Railways,
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway,
     Baroda House, New Delhi.

3.   Divisional Railway Manager,
     Northern Railway,
     DRM Office, Ambala Cantt.

 4. Brij Lal Meena,
    MCM,
    Under DRM Office,
    Ambala Cantt.                      .. Respondents

(By Advocate: Shri Shailendra Tiwary)
         67                OA No.3476/2013 and connected OAs


(32) OA No.681/2014

1.   Ram Avtar
     s/o Sanwar Mal
     Sr. LPG, TKD
     R/o E-193, Ali Vihar,
     Sarita Vihar, Delhi-76.

2.   Aseem Kumar Verma
     s/o Awadhesh Kumar Verma
     LPG, TKD
     r/o D 402, Pul-Prahladpur,
     New Delhi-44

3.   Pramod Kumar Sharma
     S/o Shri Chet Ram Sharma
     LPG TKD
     R/o 1-B Railway Colony, TKD,
     New Delhi-44

4.   Tomay C. James
     s/o James, LPG TKD
     193 DDA Flat, Badarpur,
     New Delhi

5.   Murari Lal
     S/o Hukam Singh
     LPG TKD
     r/o 114, DDA Flat, Badarpur,
     New Delhi

6.   Nariner Pal Singh
     S/o Darshan Singh
     LPG TKD
     7/5 Second Floor
     Spring Field Colony, Faridabad

7.   Raj Kumar
     S/o Shri Mahipal Singh
     LPG Ghaziabad
     R/o 330/05 Arya Nagar Ghaziabad

8.   Radhey Shyam Sharma
     S/o Ram Dev Sharma
     LPG Ghaziabad
     R/o A-213, Sector 9, Vijay Nagar
     Ghaziabad
          68               OA No.3476/2013 and connected OAs


9.    Satish Kumar
      S/o Adial Singh
      LPG Ghaziabad
      R/o 891, Sunder Puri
      Ghaziabad

10.   Bheem Singh
      S/o Gurender Singh
      LPG Ghaziabad
      r/o B-196, Panveti Ghaziabad.        -Applicants

(By Advocate:Mrs. Meenu Mainee)

                           Versus

Union of India: Through

1.    Secretary
      Railway Board
      Ministry of Railways
      Rail Bhawan, New Delhi.

2.    General Manager,
      Northern Railway
      Baroda House, New Delhi

3.    Divisional Railway Manager,
      Northern Railway State Entry Road,
      New Delhi.                         - Respondents

(By Advocate: Shri S.M. Arif)

(33) OA No.789/2014
1.    Purnima Vardee,
      W/o Late Mr. Gurudev Singh,
      R/o 4298, Bari Basti, Main Bazar,
      Paharganj, New Delhi.

2.    Lizzy Mol Benny
      W/o Mr. Benny Kurain
      R/o 4/14, K-Block, Udyan Marg,
      Gole Market, New Delhi.

3.    Roshni Dhobal
      W/o Mr. Rajesh Dhobal,
      R/o 2/7, Glaxo Apartments,
      Mayur Vihar Phase 1, Delhi
          69               OA No.3476/2013 and connected OAs



4.    Lissy William Jacob,
      W/o Mr. Vincent Jacob,
      R/o G-148, F/2, Dilshad Colony,
      Delhi.

5.    Betty Sony
      W/o Mr. Sony, P.J.,
      R/o SA-5 Sophia Apartments,
      Indirapuram, Ghaziabad

6.    Beena Thomas,
      W/o Mr. C.L. Thomas,
      R/o 44-A, Vikrant Enclave,
      Mayapuri, Hari Nagar, New Delhi

7.    Biny Johny,
      W/o Mr. K.J. Johny,
      R/o H. No.1, Lok Vihar Apartment,
      Vikaspuri, Delhi

8.    Susan George,
      W/o Mr. George Jacob
      R/o 19/203, N.R.C., Srinivaspuri,
      New Delhi

9.    Jancy Joseph,
      W/o Mr. K.U. Joseph,
      R/o 137-B, Pocket-6, MIG Flats,
      Mayur Vihar-3, Delhi

10.   Somita Singh,
      W/o Mr. Amit Singh,
      R/o 71, Type-2, Masjid Modh,
      New Delhi.                                       Applicants

(By Advocate:Shri M.K. Bhardwaj)

                          Versus

Union of India & Ors. Through

1.    The Secretary
      Ministry of Health & Family Welfare,
      Nirman Bhawan, New Delhi.

2.    Lady Harding Medical College &
      Smt. S.K. Hospital,
         70                   OA No.3476/2013 and connected OAs


     Through its Director,
     Panchkuian Road,
     New Delhi.                                   - Respondents

(By Advocate: Shri Rattan Lal)


(34) OA No.646/2014


1.   Geeta Pruthi,
     W/o Sh. Ashok Pruthi,
     R/o 18/60, Gandhi Chowk,
     Bahadur Garh,
     Haryana

2.   Praveen,
     W/o Sh. Hiranand,
     R/o C-284, Minto Road,
     New Delhi.

3.   Cynthia Sharma,
     S/o Shri Sudhir Sharma,
     R/o M-153, M.P. Enclave,
     Ghaziabad, U.P.

4.   Tarjeet Kaur Sethi,
     D/o Late Shri Harbhajan Singh Sethi,
     R/o Flat No. 191, Block No.1,
     Sarojini Nagar,
     New Delhi.

5.   Pushpa Asrani,
     W/o Shri Om Prakash
     R/o 18/101, N.R. Complex,
     Sriniwas Puri, Delhi

6.   Moni Cavinita Verma,
     W/o Shri Deepak Kumar Verma,
     R/o 21/101, N.R. Complex, Sriniwas Puri,
     Delhi.

7.   Meena Rani,
     W/o Manoj Kumar Saini
     R/o F-2 Market Flats, Sec-5,
     R.K. Puram, New Delhi

8.   Rekha,
          71               OA No.3476/2013 and connected OAs


      W/o Rakesh Gupta,
      R/o WZ-27, Manohar Park, East Punjabi Bagh,
      New Delhi.

9.    Manju Dhimen,
      W/o Sh. Sanjay Kumar,
      R/o H. No. 847, Sec-15, Sonepat,
      Haryana

10.   Anit Joseph,
      W/o Shri Siby Joseph,
      R/o 17/101, Nurses Residence Complex,
      Sriniwas Puri, Delhi.               .....Applicants

(By Advocate:Shri M.K. Bhardwaj)

                          Versus

Union of India & Ors. Through

1.    The Secretary
      Ministry of Health & Family Welfare,
      Nirman Bhawan, New Delhi.

2.    Lady Harding Medical College &
      Smt. S.K. Hospital,
      Through its Director,
      Panchkuian Road,
      New Delhi.                     .....Respondents

(By Advocate: Shri Satish Kumar)

(35) OA No.811/2014
1.    Veena Chabra
      W/o Shri Ajay Chabra
      ANS at Kalawat Saran Children's Hospital

2.    M. Philip
      ANS at Kalawat Saran Children's Hospital

3.    Jasbir Kaur
      W/o Sh. Ajit Singh
      ANS at Kalawat Saran Children's Hospital

4.    Molly Kutty Eapen
      W/o Sh. Eapen Varghese
      Nursing Sister at Kalawat Saran
         72                 OA No.3476/2013 and connected OAs


     Children's Hospital

5.   Saly John
     W/o John Thomas
     Nursing Sister at Kalawat Saran
     Children's Hospital.                        Applicants

(By Advocate:Shri Bharat Bhushan)

                           Versus

1.   Union of India, through
     Secretary (Health)
     Govt. of India,
     New Delhi.

2.   Director General of Health Services
     Nirman Bhawan, New Delhi

3.   The Director cum Principal
     Lady Harding Medical College and
     Associates Hospitals,
     New Delhi.                                   Respondents

(By Advocate: Shri Rattan Lal)


(36) OA No. 2024/2014

1.   Ravi Ranjan Kumar, Age-28,
     S/o Shri Jay Prakash Kumar
     Senior Assistant Loco Pilot
     Loco Lobby Hissar.

2.   Raj Kishore Singh, Age-34
     S/o Shri Prabhu Dyal Singh
     Senior Assistant Loco Pilot
     Loco Lobby Hissar
     R/o D-140-A, M.G. Railway Colony,
     Near Railway Hospital, Hishar

3.   Brij Bihari Gupta, Age-28
     S/o Shri Laljee Sah
     Senior Assistant Loco Pilot
     Loco Lobby Hissar
     Post-Suraj Pura,
     Dist. Rohtash, State-Bihar
          73               OA No.3476/2013 and connected OAs


4.    Vikas Kumar, Age-28
      S/o Shri Shanker Prasad
      Senior Assistant Loco Pilot
      Loco Lobby Hissar
      R/o 115-A, M.G. Colony, Hishar
      Railway Hospital, Hishar

5.    Abhishek Kumar Kapri, Age-30
      S/o Shri Tribeni Kapari
      Senior Assistant Loco Pilot
      C.C.C. Hanumangarh
      R/o 124 (B), Railway Medical Colony,
      Hanuman Ghar JN.

6.    Vijay Kumar, Age-32
      S/o Shri Bishwanath Prasad
      Senior Assistant Loco Pilot
      C.C.C. Hanumangarh
      R/o 137 (A), Railway Medical Colony,
      Hanuman Ghar.

7.    Sanjay Kumar, Age-26
      S/o Shri Mahender Singh
      Senior Assistant Loco Pilot
      C.C.C. Hanumangarh
      R/o 119 (F), Railway Medical Colony,
      J.N.

8.    Dharmender Kumar, Age-26
      S/o Shri Ram Naresh Yadav
      Senior Assistant Loco Pilot
      R/o 122 (A), Railway Medical Colony,
      Hanuman Ghar.

9.    Manmohan Krishna Bali, Age-30
      S/o Shri Ramesh Pathak
      Assistant Loco Pilot
      Loco Lobby Hissar
      R/o C/o A.K. Chawla, Moti Nagar,
      Hissar.

10.   Shiv Shanker Kumar, Age-31
      S/o Shri Girja Prasad Yadav
      Senior Assistant Loco Pilot
      Loco Lobby, Rewari
      R/o Sant Nagar, Railway Colony,
      Hisar (Riwari)
          74                OA No.3476/2013 and connected OAs


11.   MD Izhar Alam Ansari Age-27
      S/o Shri MD Mustaqueem Ansari
      Senior Assistant Loco Pilot
      Loco Lobby, Hissar
      R/o Near Sant Nagar Indarani Hissar,
      Haryana

12.   Rohit Ravi, Age-26
      S/o Shri Ram Babu Chaudhary
      Senior Assistant Loco Pilot
      Loco Lobby, Hissar,
      Q.No. 140 A,
      M.G. Colony, Hisar.

13.   Amit Prakash, Age-32
      S/o Shri Satish Prasad Singh
      Senior Assistant Loco Pilot
      Loco Lobby, Hissar
      R/o 140-A, M.G., Colony, Hishar.                Applicants

(By Advocate: Mrs. Meenu Mainee)

                           Versus

Union of India: Through

1.    Secretary
      Railway Board
      Ministry of Railways
      Rail Bhawan, New Delhi.

2.    General Manager,
      North Western Railway Jaipur.

3.    Divisional Railway Manager
      Northern Western Railway Bikaner.

4.    Sr. Divisional Mechanical Engineer (P)
      Northern Western Railway Bikaner

5.    Shri Arun Paswan (SC)
      S/o Shri Uday Paswan
      Assistant Loco Pilot Hissar
         75               OA No.3476/2013 and connected OAs


6.   Rajiv Kumar Meena (ST)
     S/o Shri Ram Phool Meena
     Assistant Loco Pilot Hissar                -Respondents

(By Advocate:Shri Shailendra Tiwary and Shri V.S.R.
Krishna)


(37) OA No.2290/2014


1.   Atul Singh, Aged-26 years,
     S/o Late Shri Anil Pal Singh,
     Working as Goods Guard/Operating in
     Moradabad Division, Moradabad.
     R/o H.No.140, Behind Sai Mandir,
     Millan Vihar, Delhi Road, Moradabad

2.   Anwar Shan Khan, Aged-42 years,
     S/o Shri Rahat Shan Khan,
     Working as Goods Guard/Operating in
     Moradabad Division, Moradabad.
     R/o H.No. L/Q4/QR Loco Shed,
     Moradabad

3.   Tanuj Kumar Bohra, Aged-29 years,
     S/o Late Shri Anil Kumar,
     Working as Goods Guard/Operating in
     Moradabad Division, Moradabad.
     R/o H.No. H-40D, Railway Harthala Colony,
     Moradabad

4.   Mayank Srivastava, Aged-32 years,
     S/o Late Subhash Srivastava,
     Working as Goods Guard/Operating in
     Moradabad Division, Moradabad.
     R/o 345-B, Damodarpuram,
     Subhash Nagar, Bareilly (U.P.)

5.   Satyaveer Singh, Aged-40 years,
     S/o Shri Jai Pal Singh,
     Working as Goods Guard/Operating in
     Moradabad Division, Moradabad.
     R/o Mahamaya Kendr, Ashok Shamlat Naar,
     Moradabad

6.   Sanjay Kumar Yadav, Aged-32 years,
     S/o Late Shri Krishan Kumar Yadav,
         76                OA No.3476/2013 and connected OAs


     Working as Goods Guard/Operating in
     Moradabad Division, Moradabad.
     R/o H.No. S/5, Loco Shed Colony,
     Moradabad (U.P.)

7.   Rajan Singh, Aged-32 years,
     S/o Late Shri Malkhan Singh,
     Working as Goods Guard/Operating in
     Moradabad Division, Moradabad.
     R/o Q.No.H.181/A, Railway
     Harthala Colony,
     Moradabad.                                         Applicants
(By Advocate:Shri Yogesh Sharma)
                           Versus

1.   Union of India through the General Manager,
     Northern Railway, Baroda House, New Delhi.

2.   The Divisional Railway Manager,
     Northern Railway, Moradabad.

3.   The Secretary
     Ministry of Railways
     Rail Bhawan, New Delhi.                     -Respondents

(By Advocate:Mr. Shailendra Tiwary)

(38) OA No.4209/2015


Manoj Kumar Singh
s/o Sh. Ramjanam Parsad Singh,
r/o 887D, F2, 1st Floor, Sirohi Apartment,
Ward No.8, Mehrauli,
New Delhi-110030 (Opp. Pawan Steel)
(presently posted as: Programmer, Academic Section,
AIIMS, New Delhi)
                                               -Applicant
(By Advocate: Shri Yogesh Sharma)

                           Versus

1.   Union of India through the Secretary,
     Ministry of Health & Family Welfare,
     Govt. of India, New Delhi.

2.   All India Institute of Medical Sciences (AIIMS),
         77                 OA No.3476/2013 and connected OAs


     Through its' Director, Ansari Nagar,
     New Delhi-110029.

3.   The Administrative Officer,
     Recruitment Cell,
     All India Institute of Medical Sciences,
     Ansari Nagar, New Delhi-110029

4.   Shri Shyamal Barua,
     Programmer, Computer Facility,
     All India Institute of Medical Sciences,
     Ansari Nagar, New Delhi-110029
                                                     -Respondents
(By Advocate: Shri R.N. Singh)


(39) OA No.1525/2016

1.   Shri Hem Raj, Age-54 yrs
     s/o Shri Locu Ram
     Passenger Guard
     Under DRM
     North-Western Railway Bikaner
     R/o 185 T.P. Rewari Haryana

2.   Shri Daleep Singh Godara, Age-52 yrs
     S/o Shri Kashi Ram Godara
     Passenger Guard
     Under DRM
     North-Western Railway Bikaner
     R/o T-27 D, Railway Colony,
     Hissar, Haryana.
                                                        -Applicants
(By Advocate:Mrs. Meenu Mainee)

                           Versus

Union of India: Through

1.   Secretary
     Railway Board
     Ministry of Railways
     Rail Bhawan, New Delhi.

2.   General Manager,
     North Western Railway Jaipur.

3.   Divisional Railway Manager
         78                OA No.3476/2013 and connected OAs


     Northern Western Railway Bikaner

4.   Shri Prem Prakash
     Mail Guard
     Under DRM Bikaner.                            -Respondents

(respondent No.4 to be served through DRM Bikaner)

(By Advocate:Shri Shailendra Tiwary)


(40) OA No.1976/2016


1.   Shri Anjani Kumar, Age-29 years
     s/o Amar Nath Tanti
     Assistant Loco Pilot
     O/o Sr. Section Engineer (Loco)
     Ambala
     Under Divisional Railway Manager
     Ambala Cantt.

2.   Shri Vijay Kumar Chouhan, Age-27 years
     S/o Nabu Lal Chouhan
     Assistant Loco Pilot
     O/o Sr. Section Engineer (Loco)
     Bhatinda
     Under Divisional Railway Manager
     Ambala Cantt.                        -Applicants

(By Advocate:Mrs. Meenu Mainee)

                          Versus

Union of India: Through

1.   Secretary
     Railway Board
     Ministry of Railways
     Rail Bhawan, New Delhi.

2.   General Manager,
     Northern Railway
     Baroda House, New Delhi

3.   Divisional Railway Manager
     Northern Railway
     DRM Office, Ambala Cantt.
         79               OA No.3476/2013 and connected OAs



4.   Shri Mohan Pal Bairwa
     S/o Shri Ganga Dhar Bairwa
     Assistant Loco Pilot
     Bhatinda
     Under Divisional Railway Manager
     Ambala Cantt.

5.   Rajnish Kumar
     S/o Shri Prem Singh
     Assistant Loco Pilot
     Bhatinda
     Under Divisional Railway Manager
     Ambala Cantt.                              -Respondents

(respondents No.4 & 5 to be served through DRM Ambala
Cantt.)

(By Advocate: Shri Shailendra Tiwary)

(41) OA No. 3270/2016

1.   Vishnu Kumar Saxena,
     Aged 51 years,
     S/o Sh. Ram Parshad Saxena,
     Working as Techncian-1, Elect. Loco Shed,
     Ghaziabad in Delhi Division.
     r/o A/280, Sector-9,
     New Vijay Nagar,Ghaziabad(UP).

2.   Umesh Chand, aged 58 years,
     S/o Sh. Shambhu Dayal,
     Working as Techncian-1,
     Elect. Loco Shed, Ghaziabad in
     Delhi Division.
     R/o H.No.1434, Behind Nagar Nigam
     Office, Sector-9, Vijay Nagar,
     Ghaziabad (UP).

3.   Anil Kumar Khare, aged 57 years,
     S/o Sh. Kailash Chander,
     Working as Techncian-1,
     Elect. Loco Shed, Ghaziabad in
     Delhi Division.
     r/o 349/1, Railway Sain Colony,
     Vijay Nagar, Ghaziabad (UP).

4.   Jitender Kumar Pandey, aged 57 years,
         80                OA No.3476/2013 and connected OAs


     S/o Sh. Ved Parkash,
     Working as Techncian-1,
     Elect. Loco Shed, Ghaziabad in
     Delhi Division.
     r/o 113/A, Bhoor Bharat Nagar,
     Railway Coloy, Ghaziabad (UP).          .. Applicants

(By Advocate: Shri Yogesh Sharma)

                          Versus

1.   Union of India through the
     General Manager, Northern Railway,
     Baroda House, New Delhi.

2.   The Divisional Railway Manager,
     Northern Railway, Delhi Division,
     State Entry Road, New Delhi.

3.   The Secretary,
     Ministry of Railway, Rail Bhawan,
     New Delhi.

4.   The Senior Divisional Elect. Engineer,
     Northern Railway, Delhi Division,
     Elect. Loco Shed, Ghaziabad (UP).

5.   Sh. Bhudev Singh
     S/o Sh.Mahaveer Singh,
     Working as Technician-1,
     Through Senior Divisional Elect.
     Engineer, Northern Railway,
     Delhi Division, Elect. Loco Shed,
     Ghaziabad (UP).

6.   Sh. Dilip Kumar S/o Sh.Phool Chand,
     Working as Technician-1,
     Through Senior Divisional Elect.
     Engineer, Northern Railway,
     Delhi Division, Elect. Loco Shed,
     Ghaziabad (UP).

7.   Sh.Ami Chand S/o Sh.Ram Chran,
     Working as Technician-1,
     Through Senior Divisional Elect.
     Engineer, Northern Railway,
     Delhi Division, Elect. Loco Shed,
     Ghaziabad (UP).
          81                OA No.3476/2013 and connected OAs



8.    Sh. Genda Lala Rajak,
      S/o Sh. Lal Bahadur,
      Working as Technician-1,
      Through Senior Divisional Elect.
      Engineer, Northern Railway,
      Delhi Division, Elect. Loco Shed,
      Ghaziabad (UP).

9.    Sh. Munni Lal Rajak,
      S/o Sh. Parladi Rajak,
      Working as Technician-1,
      Through Senior Divisional Elect.
      Engineer, Northern Railway,
      Delhi Division, Elect. Loco Shed,
      Ghaziabad (UP).

10.   Sh. Bahori Singh
      S/o Sh. Mukandi Lal,
      Working as Technician-1,
      Through Senior Divisional Elect.
      Engineer, Northern Railway,
      Delhi Division, Elect. Loco Shed,
      Ghaziabad (UP).

11.   Sh. Shyam Lal S/o Sh. Ram Pal,
      Working as Technician-1,
      Through Senior Divisional Elect.
      Engineer, Northern Railway,
      Delhi Division, Elect. Loco Shed,
      Ghaziabad (UP).

12.   Sh. Suresh Kumar
      S/o Sh. Ishwar Din,
      Working as Technician-1,
      Through Senior Divisional Elect.
      Engineer, Northern Railway,
      Delhi Division, Elect. Loco Shed,
      Ghaziabad (UP).

13. Sh. Ram Deen S/o Sh. Dulak Ram
    Working as Technician-1,
    Through Senior Divisional Elect.
    Engineer, Northern Railway,
    Delhi Division, Elect. Loco Shed,
    Ghaziabad (UP).                            .. Respondents

(By Advocate: Shri Shilendra Tiwary)
            82                        OA No.3476/2013 and connected OAs




                                     ORDER

By Mr. V. Ajay Kumar, Member (J) All these batch of OAs are pertaining to the issue of reservations in promotions and hence are being disposed of by way of this common order.

2. Heard all the counsels for the parties and perused the pleadings on record.

3. In M. Nagaraj & Ors. Vs. Union of India & Others, (2006) SCC 212 (supra), the Constitution Bench of the Hon'ble Apex Court observed as under :-

"2. The facts in the above writ petition, which is the lead petition, are as follows.
Petitioners have invoked Article 32 of the Constitution for a writ in the nature of certiorari to quash the Constitution (Eighty-Fifth Amendment] Act, 2001 inserting Article 16(4A) of the Constitution retrospectively from 17.6.1995 providing reservation in promotion with consequential seniority as being unconstitutional and violative of the basic structure. According to the petitioners, the impugned amendment reverses the decisions of this Court in the case of Union of India and others v. Virpal Singh Chauhan and others , Ajit Singh Januja and others v. State of Punjab and others (Ajit Singh-I), Ajit Singh and others (II) v. State of Punjab and others , Ajit Singh and others (III) v. State of Punjab and others , Indra Sawhney and others v. Union of India , and M. G. Badappanavar and another v. State of Karnataka and others . Petitioners say that the Parliament has appropriated the judicial power to itself and has acted as an appellate authority by reversing the judicial pronouncements of this Court by the use of power of amendment as done by the impugned amendment and is, therefore, 83 OA No.3476/2013 and connected OAs violative of the basic structure of the Constitution. The said amendment is, therefore, constitutionally invalid and is liable to be set aside. Petitioners have further pleaded that the amendment also seeks to alter the fundamental right of equality which is part of the basic structure of the Constitution. Petitioners say that the equality in the context of Article 16(1) connotes "accelerated promotion" so as not to include consequential seniority. Petitioners say that by attaching consequential seniority to the accelerated promotion, the impugned amendment violates equality in Article 14 read with Article 16(1). Petitioners further say that by providing reservation in the matter of promotion with consequential seniority, there is impairment of efficiency. Petitioners say that in the case of Indra Sawhney5 decided on 16.11.1992, this Court has held that under Article 16(4), reservation to the backward classes is permissible only at the time of initial recruitment and not in promotion. Petitioners say that contrary to the said judgment delivered on 16.11.1992, the Parliament enacted the Constitution (Seventy- Seventh Amendment) Act, 1995. By the said amendment, Article 16(4A) was inserted, which reintroduced reservation in promotion. The Constitution (Seventy-Seventh Amendment) Act, 1995 is also challenged by some of the petitioners. Petitioners say that if accelerated seniority is given to the roster-point promotees, the consequences would be disastrous...."

After referring to a series of authorities, the Court concluded as follows :

"121. The impugned constitutional amendments by which Articles 16(4A) and 16(4B) have been inserted flow from Article 16(4). They do not alter the structure of Article 16(4). They retain the controlling factors or the compelling reasons, namely, backwardness and inadequacy of representation which enables the States to provide for reservation keeping in mind the overall efficiency of the State administration under Article 335. These impugned amendments are confined only to SCs and STs. They do not obliterate any of the constitutional requirements, namely, ceiling-limit of 50% (quantitative limitation), the concept of creamy layer (qualitative exclusion), the sub-classification between OBC on one hand and SCs and STs on the other hand as held in Indra Sawhney5 , the concept of post-based Roster with in-built concept of replacement as held in R.K. Sabharwal8.
84 OA No.3476/2013 and connected OAs
122. We reiterate that the ceiling-limit of 50%, the concept of creamy layer and the compelling reasons, namely, backwardness, inadequacy of representation and overall administrative efficiency are all constitutional requirements without which the structure of equality of opportunity in Article 16 would collapse.
123. However, in this case, as stated, the main issue concerns the "extent of reservation". In this regard the concerned State will have to show in each case the existence of the compelling reasons, namely, backwardness, inadequacy of representation and overall administrative efficiency before making provision for reservation. As stated above, the impugned provision is an enabling provision. The State is not bound to make reservation for SC/ST in matter of promotions. However if they wish to exercise their discretion and make such provision, the State has to collect quantifiable data showing backwardness of the class and inadequacy of representation of that class in public employment in addition to compliance of Article 335. It is made clear that even if the State has compelling reasons, as stated above, the State will have to see that its reservation provision does not lead to excessiveness so as to breach the ceiling-limit of 50% or obliterate the creamy layer or extend the reservation indefinitely.
124. Subject to above, we uphold the constitutional validity of the Constitution (Seventy-Seventh Amendment) Act, 1995, the Constitution (Eighty-First Amendment) Act, 2000, the Constitution (Eighty-Second Amendment) Act, 2000 and the Constitution (Eighty- Fifth Amendment) Act, 2001.
125. We have not examined the validity of individual enactments of appropriate States and that question will be gone into in individual writ petition by the appropriate bench in accordance with law laid down by us in the present case.

4. In Suresh Chand Gutam Vs. State of Uttar Pradesh and Others, AIR 2016 SC 1321, a batch of Writ Petitions were preferred under Article 32 of the Constitution of India praying to issue a direction in the nature of mandamus commanding the respondent Government to enforce appropriately the constitutional mandate as contained under the provisions of 85 OA No.3476/2013 and connected OAs Articles 16(4A), 16(4B) and 335 of the Constitution of India or in the alternative, for a direction to the respondents to constitute a Committee or appoint a Commission chaired either by a retired Judge of the High Court or Supreme Court in making survey and collecting necessary qualitative data of the Scheduled Casts and the Scheduled Tribes in the services of the State for granting reservation in promotion in the light of direction given in M. Nagaraj & Others v. Union of India & Others (supra). It was held as under:-

"43. Be it clearly stated, the Courts do not formulate any policy, remains away from making anything that would amount to legislation, rules and regulation or policy relating to reservation. The Courts can test the validity of the same when they are challenged. The court cannot direct for making legislation or for that matter any kind of sub-ordinate legislation. We may hasten to add that in certain decisions directions have been issued for framing of guidelines or the court has itself framed guidelines for sustaining certain rights of women, children or prisoners or under-trial prisoners. The said category of cases falls in a different compartment. They are in different sphere than what is envisaged in Article 16 (4-A) and 16 (4-B) whose constitutional validity have been upheld by the Constitution Bench with certain qualifiers. They have been regarded as enabling constitutional provisions. Additionally it has been postulated that the State is not bound to make reservation for Scheduled Castes and Scheduled Tribes in matter of promotions. Therefore, there is no duty. In such a situation, to issue a mandamus to collect the data would tantamount to asking the authorities whether there is ample data to frame a rule or regulation. This will be in a way, entering into the domain of legislation, for it is a step towards commanding to frame a legislation or a delegated legislation for reservation.
44. Recently in Census Commissioner & others v. R. Krishnamurthy a three-Judge Bench while dealing with the correctness of the judgment of the high court wherein the High court had directed that the Census Department of Government of India shall take such measures towards conducting the caste-wise census in the country at the earliest and in a time-bound manner, so as to achieve the goal of social justice in its true sense, which is the need of the hour, the court analyzing the context opined thus :-
"Interference with the policy decision and issue of a mandamus to frame a policy in a particular manner are absolutely different. The Act has conferred power on the Central Government to issue notification regarding the manner in which the census has to be carried out and the Central Government has issued notifications, and the competent authority has issued directions. It is not within the domain of the court to legislate. The courts do interpret the law and in such interpretation certain creative process is involved. The courts have the jurisdiction to declare the law as unconstitutional. That too, where it is called for. The court may also fill up the gaps in certain spheres applying the doctrine of constitutional silence or abeyance. But, the courts are not to plunge into policy-making by adding something to the policy by ways of issuing a writ of mandamus."
86 OA No.3476/2013 and connected OAs

We have referred to the said authority as the court has clearly held that it neither legislates nor does it issue a mandamus to legislate. The relief in the present case, when appositely appreciated, tantamounts to a prayer for issue of a mandamus to take a step towards framing of a rule or a regulation for the purpose of reservation for Scheduled Castes and Scheduled Tribes in matter of promotions. In our considered opinion a writ of mandamus of such a nature cannot be issued." and accordingly, dismissed the Writ Petitions.

5. The categorical finding by the Hon'ble Apex Court in M. Nagaraj (supra), as explained in the aforesaid recent decision in Suresh Chand Gautam (supra), is that the State is not bound to make reservation for SCs/STs in matters of promotion and, however, if the State wishes to exercise the discretion and make such provision, it has to collect quantifiable data showing backwardness of the Class and inadequacy of representation of that Class in public employment in addition to compliance with Article 335.

6. It is not in dispute that the respondents have not conducted the exercise as mandated by the Constitution Bench in M. Nagaraj (supra) and without conducting the same, no State/Authority can apply the rule of reservation in promotion. It is also not in dispute that the decision in M. Nagaraj (supra) is not reversed/modified/stayed in any other subsequent decision of the Hon'ble Apex Court till date. The learned counsel for respondents submits that since the issue of "whether the judgment of M. Nagaraj needs to be revisited or not" was referred to a Constitution Bench in the matter of The State of Tripura & Others 87 OA No.3476/2013 and connected OAs Vs. Jayanta Chakraborty & Ors. in Civil Appeal Nos.4562-4564 of 2017 & batch dated 14.11.2017, the OA may be adjourned sine die till the Hon'ble Apex Court decides the said issue.

7. The Hon'ble Apex Court in its order dated 14.11.2017 in The State of Tripura & Ors. Vs. Jayanta Chakraborty & Ors. observed as under :-

"The questions posed in these cases involve the interpretation of Articles 16(4), 16(4A) and 16(4B) of the Constitution of India in the backdrop of mainly three Constitution Bench decisions - (1) Indra Sawhney and others v. Union of India and others 1992 Supp. (3) SCC 217, (2) E.V Chinnaiah v. State of A.P. and others (2005) 1 SCC 394 and (3) M. Nagaraj and others v. Union of India and others (2006) 8 SCC 212. One crucially relevant aspect brought to our notice is that Nagaraj (supra) and Chinnaiah (supra) deal with the disputed subject namely backwardness of the SC/ST but Chinnaiah (supra) which came earlier in time has not been referred to in Nagaraj (supra). The question of further and finer interpretation on the application of Article 16(4A) has also arisen in this case.

Extensive arguments have been advanced from both sides. The petitioners have argued for a re-look of Nagaraj (supra) specifically on the ground that test of backwardness ought not to be applied to SC/ST in view of Indra Sawhney (supra) and Chinnaiah (supra). On the other hand, the counsel for the respondents have referred to the cases of (4) Suraj Bhan Meena and Another v. State of Rajasthan and others (2011) 1 SCC 467; (5) Uttar Pradesh Power Corporation Limited v. Rajesh Kumar and others (2012) 7 SCC 1; (6) S. Panneer Selvam and others v. State of Tamil Nadu and others (2015) 10 SCC 292; (7) Chairman and Managing Director, Central Bank of India and others v. Central Bank of India SC/ST Employees Welfare Association and others (2015) 12 SCC 308; and (8) Suresh Chand Gautam v. State of Uttar Pradesh and others (2016) 11 SCC 113 to contend that the request for a revisit cannot be entertained ad nauseam. However, apart from the clamour for revisit, further questions were also raised about application of the principle of creamy layer in situations of competing claims within the same races, communities, groups or parts thereof of SC/ST notified by the President under Articles 341 and 342 of the Constitution of India."

2. Having regard to the questions involved in this case, we are of the opinion that this is a case to be heard by a Bench as per the constitutional mandate under Article 145(3) of the Constitution of India. Ordered accordingly. Place the files before the Hon'ble Chief Justice of India immediately.

3. Though the learned counsel have pressed for interim relief, we are of the view that even that stage needs to be considered by the Constitution Bench. The parties are free to mention the urgency before the Hon'ble Chief Justice of India." 88 OA No.3476/2013 and connected OAs

8. In Ashok Sadarangani & Another Vs. Union of India (2012) 11 SCC 321, Hon'ble Apex Court held as under :-

"19. As was indicated in Harbhajan Singh's case (supra), the pendency of a reference to a larger Bench, does not mean that all other proceedings involving the same issue would remain stayed till a decision was rendered in the reference. The reference made in Gian Singh's case (supra) need not, therefore, detain us. Till such time as the decisions cited at the Bar are not modified or altered in any way, they continue to hold the field."

9. As held in Ashok Sadarangani (supra), once the legal principle was decided by Hon'ble Apex Court and as long as the same is neither reversed nor modified by any other decision, the said settled principle has to be followed, irrespective of the fact that the same is pending before any higher forum or before a Larger Bench or before a Constitution Bench.

10. It is also the settled principle of law that once the principle is declared by the Hon'ble Apex Court in a particular manner with retrospective implication, any contrary circulars/ Orders/Memorandums issued prior to or subsequent to the said declaration, are non-est and cannot be followed.

11. Coming to the facts of the individual cases, it is seen that certain OAs were filed questioning the orders of the respondents wherein the rule of reservation was followed in promotions and that certain OAs were filed seeking to 89 OA No.3476/2013 and connected OAs restrain the respondents from following the reservations in promotions. Similarly in certain OAs, as an interim measure, the respondents were restrained from proceeding further to give effect to the rule of reservation in promotions and whereas in certain OAs their action in following reservations in promotions was made subject to the result of the OAs. In any event, in view of the above referred categorical declaration of the law by the Hon'ble Apex Court in M. Nagaraj (supra) unless the mandatory exercise of collecting the quantifiable data is conducted, no authority or Government can follow the rule of reservation in promotions. Since admittedly in Railways or in any other respondent department, no such exercise is conducted, their action in following the rule of reservation in promotions is unsustainable.

12. No other issue, other than the issue of rule of reservation in promotions, was addressed or pressed by any of the learned counsels, at the time of hearing.

13. The various MAs filed for seeking to file a single application are allowed.

14. MA No.2878/2015 in OA No.2116/2015 and MA No. 643/2014 in OA No.4158/2013 for impledment are allowed.

15. In the circumstances and for the aforesaid reasons, the respondents are directed to act in terms of M. Nagaraj 90 OA No.3476/2013 and connected OAs (supra), i.e. without following the rule of reservation in promotions and to redraw the promotional lists/panels, if already issued, with all consequential benefits, however, without any back wages in the circumstances. This exercise shall be completed within 90 days from the date of receipt of a copy of this order. Accordingly, all the O.As. are disposed of.

16. All the other pending MAs, if any, stand disposed of. No costs.

Let a copy of this order be placed in all the connected OAs.

(NITA CHOWDHURY)                      (V. AJAY KUMAR)
      MEMBER (A)                          MEMBER (J)


Rakesh