Madhya Pradesh High Court
Smt. Kaushilya Rai D/O Late Shiv Prasad ... vs The State Of Madhyapradesh on 22 November, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-24983-2019 The High Court Of Madhya Pradesh WP-24983-2019 (SMT. KAUSHILYA RAI D/O LATE SHIV PRASAD RAI Vs THE STATE OF MADHYAPRADESH) 1 Jabalpur, Dated : 22-11-2019 As prayed, list the case on 25.11.2019.
(SUBODH ABHYANKAR) JUDGE Ansari Digitally signed by MANJOOR AHMED Date: 23/11/2019 14:29:28