Kerala High Court
V.Gopinathan vs Government Of Kerala
Author: A.V.Ramakrishna Pillai
Bench: A.V.Ramakrishna Pillai
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.V.RAMAKRISHNA PILLAI
THURSDAY, THE 31ST DAY OF OCTOBER 2013/9TH KARTHIKA, 1935
WP(C).No. 388 of 2008 (U)
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PETITIONER(S):
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1. V.GOPINATHAN, PROFESSOR,
MECHANICAL ENGINEERING, NSS COLLEGE OF ENGINEERING
PALAKKAD.
2. DR. V.P.SUKUMARAN NAIR, PROFESSOR,
MECHANICAL ENGINEERING, NSS COLLEGE OF ENGINEERING
PALAKKAD.
3. H.THAJUDEEN,
ASSISTANT PROFESSOR, MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
4. JACOB P. GEORGE,
ASSISTANT PROFESSOR, MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
5. A.R.PETER,
ASSISTANT PROFESSOR, MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
6. PRAKASH D.,
ASSISTANT PROFESSOR, MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
7. G.NANDAKUMAR,
ASSISTANT PROFESSOR, MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
8. R.SUDHIR KUMAR,
LECTURER (SELECTION GRADE), MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
9. K.S.SURESH,
LECTURER (SELECTION GRADE), MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
10. K.G.JOLLY,
LECTURER (SELECTION GRADE), MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
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WP(C).No. 388 of 2008 (U) -2-
11. HARI R.,
LECTURER, MECHANICAL ENGINEERING,
NSS COLLEGE OF ENGINEERING, PALAKKAD.
12. E.JOHN THOMAS,
LECTURER (SELECTION GRADE), MECHANICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
13. K.G.HARILAL,
ASSISTANT PROFESSOR, CIVIL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
14. C.K.SUBRAMANIA PRASAD,
ASSISTANT PROFESSOR, CIVIL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
15. R.RADHAKRISHNAN,
LECTURER (SELECTION GRADE), CIVIL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
16. DR. K.GEETHA,
ASSISTANT PROFESSOR, ELECTRICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
17. K.I.GEETHA,
ASSISTANT PROFESSOR, ELECTRICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
18. SAPNA GOPAL,
ASSISTANT PROFESSOR, ELECTRICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
19. PIUS T.I.,
LECTURER (SELECTION GRADE), ELECTRICAL ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
20. DR. R.MURALEEDHARAN,
LECTURER (SELECTION GRADE), DEPARTMENT OF PHYSICS
NSS COLLEGE OF ENGINEERING, PALAKKAD.
21. DR. V. VIJAYAKUMAR,
ASSISTANT PROFESSOR, COMPUTER SCIENCE AND ENGINEERING
NSS COLLEGE OF ENGINEERING, PALAKKAD.
22. SUSHAMA G.,
LECTURER, (SELECTION GRADE),
DEPARTMENT OF MATHEMATICS,
NSS COLLEGE OF ENGINEERING, PALAKKAD.
BY ADV. SRI.G.SREEKUMAR (CHELUR)
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WP(C).No. 388 of 2008 (U) -3-
RESPONDENT(S):
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1. GOVERNMENT OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVT. (FINANCE)
THIRUVANANTHAPURAM.
2. HIGHER EDUCATION SECRETARY,
THIRUVANANTHAPURAM.
3. THE DIRECTOR OF TECHNICAL EDUCATION,
THIRUVANANTHAPURAM.
4. THE DIRECTOR OF TREASURIES,
THIRUVANANTHAPURAM.
5. THE JOINT DIRECTOR,
REGIONAL DIRECTORATE OF TECHNICAL EDUCATION
KOZHIKODE.
6. THE DISTRICT TREASURY OFFICER,
PALAKKAD.
7. THE PRINCIPAL,
NSS COLLEGE OF ENGINEERING, PALAKKAD.
R1 TO R6 BY GOVT. PLEADER SRI. P.V. ELIAS
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 31-10-2013,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Mn
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WP(C).No. 388 of 2008 (U)
APPENDIX
PETITIONER'S EXHIBITS :
EXT.P1 : COPY OF THE JUDGMENT IN WP(C) NO. 4975/05 DATED 23/2/05.
EXT.P2 COPY OF THE ORDER PASSED BY THE FIRST RESPONDENT DATED
15/6/07.
EXT.P3 COPY OF THE ORDER PASSED BY THE FIRST RESPONDENT DATED
14/11/07.
RESPONDENT'S EXHIBITS : NIL
//TRUE COPY//
P.S. TO JUDGE
Mn
A.V.RAMAKRISHNA PILLAI, J
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W.P.(C) No388 of 2008
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Dated this the 31st day of October, 2013
JUDGMENT
No representation for the petitioners.
2. It appears from the averments in the petition that the purpose sought to be achieved by filing of this writ petition is over. Therefore this writ petition is closed without examining the merits.
sd/- A.V.RAMAKRISHNA PILLAI JUDGE css/ true copy P.S.TO JUDGE