Section 12(3)(c) in The Arunachal Pradesh Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(3)(c) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(c)the date immediately following thirty days from the date of issue of invoice or any other document, by whatever name called, in lieu thereof by the supplier:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Arunachal Pradesh - Subsection

Section 12(3)(c) in The Arunachal Pradesh Goods and Services Tax Act, 2017