Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(1) in Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons (1)This Agreement shall be subject to ratification and shall enter into force on the date on which instruments of ratification are exchanged.
