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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1)(l) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(l)"District Level Selection Board" means the Board constituted under Rule 7 (2) (a) for the purpose of making selection of candidates for appointment to all cadres and posts except the posts in Grade I and Grade II cadres of the service ; and