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State of Karnataka - Section

Section 9 in The Karnataka Prevention Of Cow Slaughter And Cattle Preservation Act, 1964.

9. Prohibition of sale, purchase or disposal of cow or calf of she-buffalo for slaughter.—

No person shall purchase, sell or otherwise dispose of or offer to purchase, sell or otherwise dispose of or cause to be purchased, sold or otherwise disposed of, cows or calves of she-buffaloes for slaughter or knowing or having reason to believe that such cattle shall be slaughtered.