Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 3 April, 2023
Author: Sandeep V. Marne
Bench: S.V. Gangapurwala, Sandeep V. Marne
k 1/1 35 wp 3075.19 os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.3075 OF 2019
Dheeresh Jain ....Petitioner
V/S
The Board of Directors of NPCIL & Ors. ....Respondents
...
Mrs. Seema Sarnaik a/w Ms. Sangeeta Salvi for the Petitioner.
Mr. Aseem Naphade a/w Mr. Shrish Shetty, Mr. Aavish Shetty i/b M/s. M.V.
Kini & Co. for Respondent Nos.1 to 6.
...
CORAM: S.V. GANGAPURWALA, ACJ &
SANDEEP V. MARNE, J.
DATE : 03 APRIL 2023. P.C.:
Mr. Naphade, the learned Advocate for Respondent Nos.1 to 6 submits that he is engaged recently and seeks time. Stand over to 13 June 2023.
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