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Bombay High Court

Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 3 April, 2023

Author: Sandeep V. Marne

Bench: S.V. Gangapurwala, Sandeep V. Marne

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                           WRIT PETITION NO.3075 OF 2019

Dheeresh Jain                                           ....Petitioner
     V/S
The Board of Directors of NPCIL & Ors.                  ....Respondents
                                   ...

Mrs. Seema Sarnaik a/w Ms. Sangeeta Salvi for the Petitioner.
Mr. Aseem Naphade a/w Mr. Shrish Shetty, Mr. Aavish Shetty i/b M/s. M.V.
Kini & Co. for Respondent Nos.1 to 6.
                                    ...

                                   CORAM: S.V. GANGAPURWALA, ACJ &
                                          SANDEEP V. MARNE, J.

DATE : 03 APRIL 2023. P.C.:

Mr. Naphade, the learned Advocate for Respondent Nos.1 to 6 submits that he is engaged recently and seeks time. Stand over to 13 June 2023.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) katkam 1/1 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 07/04/2023 05:05:56 :::