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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(2) in Rajasthan Para-medical Council Regulations, 2014

(2)Theory papers in sealed cover shall be sent to the respective examination centres well in time but if for any reason these are not received at any examination centre in time, the Superintendent of such centres shall bring this fact to the notice of the Registrar.