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[Cites 0, Cited by 0] [Section 156(1)] [Section 156] [Entire Act]

State of Uttar Pradesh - Subsection

Section 156(1)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)partly from a sinking fund established under Section 157 in respect of the loan and partly from money borrowed for the purpose under clause (b) of sub-section (1) of Section 154;