Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 69 in Kerala Factories Rules, 1957

69. The Chief Inspector's decision in regard to measures to be taken for the protection of machinery final.

- If any question arises as whether any measure taken or required to be taken in accordance with the rules in this chapter is efficient, effective or practicable, the question shall be referred to the Chief Inspector whose decision shall be final.