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[Cites 0, Cited by 0] [Section 187(7)] [Section 187] [Entire Act]

State of Goa - Subsection

Section 187(7)(c) in The Goa Panchayat Raj Act, 1994

(c)direct that the defects or irregularities pointed out in the audit report or any of them shall be removed or remedied by the Panchayat.