Karnataka High Court
Shri C M Abu Mohammed Since Decead By Lrs vs Shri V Rajkumar on 11 November, 2008
Author: A.S.Bopanna
Bench: A.S.Bopanna
was com or KARNATAKA HG!-I coumor l(ARNA'lN(A HIGH count as TI-E» 2-mm mm (:2? KARHATAKA, % H mmg ms 'THE 11% my or:
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gag: :31 mam : ' «. "
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3. am.,,a3AmHADaHAm1x "G Em LATEO.h!.ABtIH€>EA1nL'HEi3 " ' AGE: 46'1'EAR3
4., I mm mm ¢..i1s;.I.z=;i:-3'1; lfiiafitawfibv ' AGE:33?"r4Af?~5'. "
Au, Ar:E--':§:j;é:;.§¢di;3;m Q' ALL THE REE mi 'mm AIBXELY cmmmflmn ATE'3%;3RI*3"£-'$1' sR1:.3.{Q;&11:>m mzmwax ?ET3E'§€'='HE':3,'_N0.1{B] mmrcmas (:33? SR» comrsma ma Eskalséi;-&§£.fi_fiI3'1€A'YH,ADV£3{:.&TE ma LEGAL mm) "1; 8§3J, <$;*s:%mm V.¢.¥EKEA'iZAGHAIAlE _£;&E:?1YEAR.s= V' A ». fa sm:s:.3RmH.n.RAs Si Q LPEE '%{.£3.\fEHKh'£ACIiAIAA! AGE: 5"? "x'EAR$ 3% - ._ SHWE UE$EB.3E§ EYBER LE3 3} ..uu:-u ur nnxnnnnlxn 3-nun LUUKIA Ur IKAIINAIAKA HIGH CUURY OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA I-{I6}-|CCUR' am; 3333133335 mzmzmsmmm gm IATE smpannrusnxaaxq AGE: am mm 3(3) am*.mmALma nmvammm ~ 9 am mm samsxmuaamanw. % AGE: .33 mm * ' 31¢; $}§E'.$H1'I"R& % ammm sm.PA.1-*3:>URa.N<am§i' Aamsymm ALLARE Rm I'I¢.'Z'1».1l8,_~- . ' 1_ aVAmmm§AF§E¥A£mm',.~: 3 (Ag?:1aoAn},;.::Hc:Tfl:.aJ:
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4. SH'E'.Kfi.E;m(A:THI"*§:.; " _ -. 135;: :;1.m*a:_*e';t;":_~--v1V:E1<s=£1-;«._V AGE: fsg»WEAR,a' " _.
m. 13?; £_1G!£Bfl'i_Rfl§AL"aTEEET Bagccxamafi ~» 56:63 (mix. RESPOHDERT8 gap in am undm Azticlas 225 & ¥.;:.:'--:f7' tn 733115 a writ in the new-fife sf _ V «'12; :-.; dfiectirzg was learned Add}. City Civil a.}"é13c}gg&.g'R~'@Lo-re city siwng at CH Ho.2E} at Mayo H931 é*::z- réamrd avirlmaca and dfipcse cf the wee, OS _ §g.162"?%Z*'?f'?5?3 cm a day ':3 day basis within a 'rim finite 4 2 by thia Court and am.
mfiian mi on hearing 9&5} Tw yaéifianw is befiom this Court seeking for an agprgggriaéfi éizwtéan has the Iearfi Add}. City Civil 1:
wax: Ur mxmrnm men couxfmr KARNATAKA HIGH COURT OF KARNATAKA. HIGH COURT or xAnNA'm<A men COURT or KARNATAKA ma-2 com:
Juziga, Bwajam City {C3303 ta djapm nf % as z«:a.1s*zmm2.
2' Hmré. Sri.Srivataa,_ u a 2'. g':.-_._»._;,_- j:'j_;: *9 3,5. flwugh the: has put aacmsss m am the mm are prakmw the mm, mm shank: regulate its pa~waer3:i,ng5, I°' that in the pram: nature filafi there: *3 not mush to be % seen am the dasmdanta have % fr}: am the mal mutt has gamma % sauna this Caurt has already made an arm « tria} mun; ta mgulaw its proceeding tn 9: ihe mi: as acpedmaunly as possima, 1 am of dfivezstokn or mad mt ha Yammd in the pram: cnnhezct sham I am mfimt that m-erg? oflw' wcujfi as hisfhar bat in