Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 171] [Entire Act]

State of Jharkhand - Subsection

Section 171(10) in Bihar Education Code, 1961

(10)To exercise such additional functions as may from time to time be assigned to it by the State Government.