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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3)(x) in Dr. Y.S.R. Horticultural University Act, 2007

(x)[ for the grant of affiliation or recognition or withdrawal of such affiliation or recognition of colleges/education institutions.] [Added by Andhra Pradesh Act No. 5 of 2017, dated 26.4.2017.]