Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(40) in Andhra Pradesh Universities Act, 1991 (40)to exercise all the powers of the University not otherwise provided for, and all powers requisite to give effect to the provisions of the Act.
