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[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of Odisha - Subsection

Section 212(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)the hoses of steam and air hammer are securely lashed to such hammer so as to prevent them from whipping in case of connection or break;