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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Rajasthan - Subsection

Section 140(4) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(4)The Budget shall be presented to the House in such form as the Finance Minister may, after considering the suggestions, if any, of the Estimates Committee, settle.