Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Punjab - Subsection Section 59(2) in The Punjab Land Revenue Act, 1887 (2)[ The Financial Commissioner may confirm any assessment made under this section.] [Substituted by Punjab Act 3 of 1928, section 12(3), for the old sub-clause (2).]
