Bombay High Court
Emkay Exports vs Jyothi Labs Limited on 24 November, 2025
1/2 1-IA-1880-2021 (OS) .DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION NO. 1880 OF 2021
IN
COMMERCIAL IP SUIT NO. 240 OF 2021
Jyothy Labs Ltd. ...Applicant/Plaintiff
Versus
Dabur India Ltd. ...Defendant
WITH
COMMERCIAL IP SUIT NO. 293 OF 2023
WITH
INTERIM APPLICATION NO.3077 OF 2025
WITH
INTERIM APPLICATION NO.909 OF 2024
IN
COMMERCIAL IP SUIT NO. 293 OF 2023
Jyothy Labs Limited, ...Plaintiff
Versus
Hcp Wellness Llp ...Defendant
WITH
INTERIM APPLICATION (L) NO. 35426 OF 2024
IN
INTERIM APPLICATION NO. 909 OF 2024
Emkay Exports ...Applicant/Plaintiff
Versus
Jyothi Labs Limited ...Defendant
_______
Mr. Virag Tulzapurkar, Sr. Advocate a/w Mr. Ashutosh Kane, Ms. Vedangi
Soman and Mr. I. K. Paranjape i/b W. S. Kane & Co., for the Applicant/Plaintiff in
IA/1880/2021 in COMIP/240/2021.
Mr. Ashutosh Kane i/b W. S. Kane & Co., for the Applicant/Plaintiff in
IA/909/2024 in COMIP/293/2023.
Mr. Sharan Jagtiani, Sr. Advocate a/w Mr. Rashmin Khandekar, Mr. Siddharth
Vaibhav
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2/2 1-IA-1880-2021 (OS) .DOC
Joshi, Ms. Charu Shukla, Ms. Karan Soni, Ms. Amishi Sodani, Ms. Reeti Shetty i/b
Ms. Charu Shukla, for the Defendants in COMIP/240/2021.
Mr. Hiren Kamod a/w Mr. Aakash Joshi & Jerone Johnson, for Defendant No.3 in
COMIP/293/2023.
_______
CORAM : ARIF S. DOCTOR, J.
DATE : 24th NOVEMBER 2025 P.C.
1. Heard Mr. Tulzapurkar, learned senior counsel for the Applicant/Plaintiff.
2. Stand over to 5th December 2025 at 3:00 p.m. [ARIF S. DOCTOR, J.] Vaibhav ::: Uploaded on - 25/11/2025 ::: Downloaded on - 25/11/2025 20:52:25 :::