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Bombay High Court

Emkay Exports vs Jyothi Labs Limited on 24 November, 2025

                                          1/2               1-IA-1880-2021 (OS) .DOC



                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                               IN ITS COMMERCIAL DIVISION


                       INTERIM APPLICATION NO. 1880 OF 2021
                                           IN
                         COMMERCIAL IP SUIT NO. 240 OF 2021
Jyothy Labs Ltd.                                                ...Applicant/Plaintiff
          Versus
Dabur India Ltd.                                                ...Defendant
                                         WITH
                         COMMERCIAL IP SUIT NO. 293 OF 2023
                                         WITH
                        INTERIM APPLICATION NO.3077 OF 2025
                                         WITH
                         INTERIM APPLICATION NO.909 OF 2024
                                           IN
                         COMMERCIAL IP SUIT NO. 293 OF 2023
Jyothy Labs Limited,                                           ...Plaintiff
          Versus
Hcp Wellness Llp                                               ...Defendant
                                         WITH
                    INTERIM APPLICATION (L) NO. 35426 OF 2024
                                           IN
                        INTERIM APPLICATION NO. 909 OF 2024
Emkay Exports                                                  ...Applicant/Plaintiff
          Versus
Jyothi Labs Limited                                            ...Defendant
                                        _______
Mr. Virag Tulzapurkar, Sr. Advocate a/w Mr. Ashutosh Kane, Ms. Vedangi
Soman and Mr. I. K. Paranjape i/b W. S. Kane & Co., for the Applicant/Plaintiff in
IA/1880/2021 in COMIP/240/2021.
Mr. Ashutosh Kane i/b W. S. Kane & Co., for the Applicant/Plaintiff in
IA/909/2024 in COMIP/293/2023.
Mr. Sharan Jagtiani, Sr. Advocate a/w Mr. Rashmin Khandekar, Mr. Siddharth



Vaibhav


     ::: Uploaded on - 25/11/2025                   ::: Downloaded on - 25/11/2025 20:52:25 :::
                                                 2/2                1-IA-1880-2021 (OS) .DOC



Joshi, Ms. Charu Shukla, Ms. Karan Soni, Ms. Amishi Sodani, Ms. Reeti Shetty i/b
Ms. Charu Shukla, for the Defendants in COMIP/240/2021.
Mr. Hiren Kamod a/w Mr. Aakash Joshi & Jerone Johnson, for Defendant No.3 in
COMIP/293/2023.
                                              _______


                                      CORAM      :      ARIF S. DOCTOR, J.

DATE : 24th NOVEMBER 2025 P.C.

1. Heard Mr. Tulzapurkar, learned senior counsel for the Applicant/Plaintiff.

2. Stand over to 5th December 2025 at 3:00 p.m. [ARIF S. DOCTOR, J.] Vaibhav ::: Uploaded on - 25/11/2025 ::: Downloaded on - 25/11/2025 20:52:25 :::