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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(c) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(c)Top-up premiums once paid cannot be withdrawn from the fund for a period of 5 years from the date of payment of the `Top-up' premium, except in case of complete surrender of the policy.