Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(3) in Canara Bank Officer Employees' (Discipline and Appeal) Regulations, 1976 (3)The disciplinary authority or any authority higher than it, may impose any of the penalties specified in regulation 4 on any officer employee.
