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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Maharashtra - Subsection

Section 98(2)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)save as otherwise provided by or under this Act, exercise executive powers in the block for the purpose of carrying out the provisions of the Act therein;