Madhya Pradesh High Court
Mohan Jat vs The State Of Madhya Pradesh on 14 March, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2427 of 2023 (MOHAN JAT Vs THE STATE OF MADHYA PRADESH) Dated : 14-03-2023 Parties through their counsel.
Due to paucity of time, the matter could not be heard. List the matter after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE Arun/-
Signature Not Verified Signed by: ARUN NAIR Signing time: 3/15/2023 11:04:02 AM