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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(3) in Bihar Boiler Operation Engineer's Rules, 1960

(3)Candidates who have undergone a course of training at an engineering college or technical institution must produce either the diploma of the institution or a certificate from the Principal or Superintendent of the Institution giving the period devoted in completing the course.