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[Cites 0, Cited by 0] [Section 32(7)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(7)(b) in Reserve Bank of India Pension Regulations, 1990

(b)If a deceased employee or pensioner leaves behind a widow or widower, the family pension shall become payable to the widow or widower, failing which to the eligible child.