Section 2(d) in The West Bengal Khadi And Village Industries Board Act, 1959
(d)[ "Village Industries" means the industries specified in the Schedule and as recognised by the Khadi and Village Industries Commission from time to time including such other industries as the State Government may, from time to time by notification in the Official Gazette, specify in this behalf;] [[Clause (d) substituted by W.B. Act 35 of 1983, which was earlier as under :-
