Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 987] [Entire Act] Bengal Presidency - Subsection Section 987(d) in Police Regulations, Bengal , 1943 (d)The number and date of the original letter of the Central Government or the Provincial Government authorizing the supply should be written at the top of the form.
