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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(7)(i) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(i)method of calling meetings of the Association of Apartment Owners and the number of members of such Association of Apartment Owners;