Jammu & Kashmir High Court
M/S Dujodwala Resins And Terpenes Ltd vs State Of J & K And Others on 18 February, 2022
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No. 21
HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
AT JAMMU
CPOWP No. 26/2018
IA No. 1/2018
In
CONOW No. 65/2018
M/S Dujodwala Resins and Terpenes Ltd. ....Petitioner (s)
Through :- Mr. Vastav Sharma, Advocate
V/s
State of J & K and Others ....Respondent(s)
Through :- Mr. KDS Kotwal, Dy.AG
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
18.02.2022 Statement of facts have been filed. List this contempt petition along with along with CONOW No. 65/2018 on 05.04.2022, to which the respondents shall file their objections by the next date.
(Sanjeev Kumar) Judge Jammu:
18.02.2022 Sahil T