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[Cites 0, Cited by 0] [Section 89(8)] [Section 89] [Entire Act]

State of Goa - Subsection

Section 89(8)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)All appointments by direct recruitment shall be made in the first instance on probation for a period of two years, provided that the period of probation may be extended by such further period as the Chairman may deem fit but in no case shall the total period of probation exceed three years.