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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2)(b) in Chhattisgarh E-Court Fees Rules, 2015

(b)facility to concerned authorities/officials under these rules to cancel spoiled, unused or not required E-Court Fees certificate;