Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(5) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016 (5)The Director may on receipt of a complaint from any seafarer or next of kin, conduct a detailed enquiry on it.
