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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(1)(a) in The Railways Act, 1989

(a)being in or having alighted from a train, fails or refuses to present for examination or to deliver up his pass or ticket immediately on a demand being made therefor under section 54, or