Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(4) in West Bengal Industrial Disputes Rules, 1958

(4)The verification shall be signed by the person making it and shall state the date on which and the place at which it was singed.