Andhra Pradesh High Court - Amravati
Y Raghava Reddy, vs The State Of Andhra Pradesh on 21 October, 2021
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: W.P.No.16610 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
DVSS,J
5) 21.10.2021 For rejoinder, if any, or for hearing, post on 08.11.2021 in the motion list as counter is filed.
________ DVSS,J GR/SSP 2