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[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

Nagpur Province - Subsection

Section 271(1)(d) in The City of Nagpur Corporation Act, 1948

(d)a direction that in any street, portion of a street or locality specified in the scheme, the construction of shops, warehouses, factories, huts or buildings of a specified architectural character or buildings designed for particular purposes shall not be allowed;