National Green Tribunal
Compliance Of Municipal Solid Waste ... vs Coram: Hon'Ble Mr. Justice Prakash ... on 6 March, 2025
Item No. 18 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 606/2018
(I.A. Nos. 20/2025, 299/2024 & 163/2021)
(In respect of State of Telangana)
Compliance of Municipal Solid Waste Management Rules, 2016 and other
environmental issues.
Date of hearing: 06.03.2025
CORAM: HON'BLE MR. JUSTICE PRAKASH SHRIVASTAVA, CHAIRPERSON
HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER
HON'BLE DR. A. SENTHIL VEL, EXPERT MEMBER
Respondent: Mr. Sanjay Upadhyay, Senior Advocate with Mr. Sravan Kumar, Mr.
Kamran, Mr. Venkat Raju P, Mr. Abhishek, Ms. Eisha Krishn, Ms.
Gitanjali Sanyal & Ms. Anukriti Bajpai, Advs. with Mr. Mayank Mittal,
Executive Director, HMWSSB, Mr. D. Sudarshan, Director-
Project & Mr. R. Sathyalingam, OSD
Mr. Dhananjay Baijal, Adv. for Telangana PCB
Mr. Raj Kumar, Advocate for CPCB
ORDER
1. Learned Senior Counsel appearing for the State of Telangana submits that though the six-monthly report was filed on 04.03.2025, but the action taken report as required by the previous order could not be filed on account of some technical glitch. He submits that the same will be filed within two days.
2. List the matter on 04.04.2025 for consideration of report in respect of State of Telangana.
3. For State of Karnataka, matter be listed on 18.03.2025 as per earlier direction.
Prakash Shrivastava, CP 1 Sudhir Agarwal, JM Dr. A. Senthil Vel, EM March 06, 2025 Original Application No. 606/2018 (I.A. Nos. 20/2025, 299/2024 & 163/2021) dv..
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