Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Ltd on 29 February, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~12 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 474/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD ..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
13
+ ITA 476/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
14
+ ITA 477/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/03/2024 at 21:34:33
+ ITA 478/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
16
+ ITA 479/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
17
+ ITA 480/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/03/2024 at 21:34:33
18
+ ITA 481/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
19
+ ITA 753/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
20
+ ITA 771/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/03/2024 at 21:34:34
21
+ ITA 774/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruhir Bhatia, SSC with
Ms. Deeksha Gupta, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr. S. Ganesh, Sr. Adv. with
Mr. Vishal Kalra, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 29.02.2024 A request for accommodation is made on behalf of Mr. Bhatia, learned counsel for the appellants.
Acceding to the same, this batch shall stand adjourned to be called again on 01.05.2024.
YASHWANT VARMA, J PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 29, 2024/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/03/2024 at 21:34:34