Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(2) in The Punjab Passengers and Goods Taxation Act, 1952 (2)[ * * * * * *] [Sub-sections (2) and (3) omitted by Haryana Act 7 of 1967.]
