Madhya Pradesh High Court
M/S Transstroy Obedullaganj vs The State Of Madhya Pradesh on 3 February, 2016
1
W. P. No.331/2016
3.2.2016
Shri H. K. Upadhyaya, counsel for the petitioner.
Shri Amit Seth, Govt. Advocate for respondent/State.
Shri K. N. Pethia, counsel for Respondent No.7. Counsel for the respondents are free to file reply, if so advised before 12.2.2016.
List on 16.2.2016.
(A. M. Khanwilkar) (Sanjay Yadav)
Chief Justice Judge
Anchal