Bombay High Court
Association Of Film And Video Editors, A ... vs The State Of Maharashtra And Ors on 3 September, 2018
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
1
7.wp9767.18.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
CIVIL WRIT PETITION NO. 9767 OF 2018
-------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Ms. Anushka A. Shreshtha, advocate for the Petitioner. Mr. V.G. Taheja I/b. G.D. Taheja & Associates, advocate for respondent Nos. 3 and 4. Respondent No. 2 present in the court. Ms. Vaishali Nimbalkar, AGP for respondent No. 1.
---
CORAM :SMT. SADHANA S. JADHAV, J DATE : SEPTEMBER 3, 2018 P.C.:-
1 Learned AGP waives service for respondent No. 1. Learned Counsel Mr. Taheja waives service for respondent Nos. 3 and 4. Respondent No. 2 is present before the court. The learned Counsel for the petitioner shall furnish copy of the petition along Talwalkar 1/2 2
7.wp9767.18.doc with annexures to the respondent No.2. Stand over to 1/10/2018. Leave to add/amend.
(SMT. SADHANA S. JADHAV, J) Digitally signed by Aruna Aruna Sandeep Sandeep Talwalkar Talwalkar Date:
2018.09.04 14:28:11 +0530 Talwalkar 2/2