Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129C] [Entire Act] State of Tamilnadu - Subsection Section 129C(b) in Chennai City Municipal Corporation Act, 1919 (b)if any addition to the advertisement be made except for the purpose of making it secure under the direction of the Corporation Engineer;
