Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192(3)] [Section 192] [Entire Act] Union of India - Subsection Section 192(3)(b) in The Companies Act, 2013 (b)any rights are acquired bona fide for value and without notice of the contravention of the provisions of this section by any other person.