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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3)(a) in The Orissa Co-operative Societies Act, 1962

(a)which is organised for promotion of the economic interests of any particular professional or occupational group of individuals, unless such individual, pursues such profession or occupation; or