Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Mizoram - Subsection Section 67(a) in Mizoram Cooperative Societies Act, 2006 (a)any instrument relating to shares in a co-operative not withstanding that the assets of the consist in whole or in part of immovable property;
