Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(22) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018 (22)"Single Window Nodal Department" means Industries and Commerce Department of Government of Jammu and Kashmir ;
